CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments, 1964

197 judgments · page 1 of 10

High Courts23 Dec 1964Allowed

Premchand Jain Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 1965 MP 196 : (1965) JLJ 611 : (1965) 10 MPLJ 434

Constitution of India, 1950 — Article 154, 154(2), 166(2), 166(3), 254(2)Madhya Pradesh Government Rules of Business — Rule 13, 6, 7Motor Vehicles Act, 1939 — Section 68C, 68D, 68D(1), 68D(2), 68D(3)
Read judgment
High Courts22 Dec 1964Dismissed

Mohanmurari Vs Smt. Kusum Kumar i

Madhya Pradesh High Court · AIR 1965 MP 194 : (1967) ILR (MP) 394 : (1965) JLJ 260 : (1965) 10 MPLJ 321 : (1965) MPLJ 321

Hindu Marriage Act, 1955 — Section 12(1), 15Matrimonial Causes Act, 1950 — Section 12
Read judgment
High Courts16 Dec 1964Dismissed

Chanda Chhitar Lodha Vs Mst. Nandu Lodha

Madhya Pradesh High Court · AIR 1965 MP 268 : (1965) JLJ 683 : (1965) 10 MPLJ 583 : (1965) MPLJ 583

Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 13(1), 13(2), 23(1)Penal Code, 1860 (IPC) — Section 497
Read judgment
High Courts15 Dec 1964Dismissed

The State of M.P. Vs Pukhraj Moolchand

Madhya Pradesh High Court · AIR 1966 MP 296(1) : (1966) CriLJ 1272 : (1967) ILR (MP) 144 : (1966) JLJ 73 : (1966) 11 MPLJ 118

Prevention of Food Adulteration Act, 1954 — Section 20, 20(1)
Read judgment
High Courts12 Dec 1964Partly Allowed

State of M.P. Vs Mustaq Hussain Azad and Others

Madhya Pradesh High Court · AIR 1965 MP 137 : (1965) CriLJ 711 : (1966) ILR (MP) 979 : (1965) JLJ 296 : (1965) 10 MPLJ 345 : (1965) MPLJ 345

Criminal Procedure Code, 1898 (CrPC) — Section 243, 255, 561A, 562(1A)Madhya Pradesh Security Act, 1959 — Section 20(1), 20(2)
Read judgment
High Courts04 Dec 1964Dismissed

Attarbai Vs Mishrilalsa and Others

Madhya Pradesh High Court · AIR 1966 MP 318 : (1967) ILR (MP) 773 : (1966) JLJ 1133

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 3, 100, 101, 11Transfer of Property Act, 1882 — Section 100, 52
Read judgment