High Courts30 Nov 1964Allowed
Surendra Kumar Vs Raizada State of M.P. and another
Madhya Pradesh High Court · (1965) JLJ 465 : (1965) MPLJ 204
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1964
197 judgments · page 2 of 10
High Courts28 Nov 1964Allowed
Amar Singh Rajendra Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1965 MP 126 : (1965) JLJ 292 : (1965) 10 MPLJ 318 : (1965) MPLJ 318
Defence of India Rules, 1962 — Rule 30, 30(1)
High Courts27 Nov 1964Partly Allowed
Promod Kumar Anand Vs Daisy Bai and Another
Madhya Pradesh High Court · AIR 1965 MP 151 : (1967) ILR (MP) 255 : (1965) JLJ 256 : (1965) 10 MPLJ 254 : (1965) MPLJ 254
Divorce Act, 1869 — Section 14
High Courts24 Nov 1964Allowed
Mukundlal Agarwal Vs Shankerlal Vishwanath Prasad
Madhya Pradesh High Court · AIR 1965 MP 185 : (1967) ILR (MP) 100 : (1965) JLJ 1 : (1965) 10 MPLJ 211 : (1965) MPLJ 211
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10(1), 10(2), 2, 3, 31
High Courts18 Nov 1964
Satyanarain and others Vs Lal Rama Govind Singh
Madhya Pradesh High Court · (1965) MPLJ 870
Madhya Pradesh Land Revenue Code, 1959 — Section 261
High Courts17 Nov 1964Allowed
Moolchand and Others Vs Kashiprasad Shukla
Madhya Pradesh High Court · AIR 1965 MP 118 : (1965) JLJ 473 : (1965) 10 MPLJ 294 : (1965) MPLJ 294
Arbitration Act, 1940 — Section 30
High Courts17 Nov 1964Allowed
Bhairondin and Another Vs Phulchand and Another
Madhya Pradesh High Court · (1966) JLJ 370
High Courts17 Nov 1964Partly Allowed
Bhairodin Girdharilal and Another Vs Phulchand Ratanchand and Another
Madhya Pradesh High Court · AIR 1967 MP 48 : (1967) ILR (MP) 590
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts16 Nov 1964Dismissed
Premchand Sugnichand and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1965 MP 191 : (1967) ILR (MP) 66 : (1965) JLJ 413 : (1965) 10 MPLJ 307
Madhya Pradesh Land Revenue Code, 1959 — Section 247, 247(1), 247(2), 247(3)
High Courts16 Nov 1964Dismissed
Madanlal Vs Sub-Divisional Magistrate (City) and Another
Madhya Pradesh High Court · AIR 1965 MP 128 : (1967) ILR (MP) 162 : (1965) JLJ 479 : (1965) 10 MPLJ 227 : (1965) MPLJ 227
Constitution of India, 1950 — Article 226Press and Registration of Books Act, 1867 — Section 5(2), 6, 8B, 8C
High Courts13 Nov 1964
Mohd. Ismail Noor Mohammad Vs Fehmada Nahid and Others
Madhya Pradesh High Court · (1966) CriLJ 1094 : (1966) ILR (MP) 492 : (1966) JLJ 461 : (1966) 11 MPLJ 826
Criminal Procedure Code, 1898 (CrPC) — Section 439, 523
High Courts12 Nov 1964Dismissed
Chhogalal Vs Purushottam Vijay
Madhya Pradesh High Court · (1968) ILR (MP) 917 : (1969) JLJ 544 : (1969) MPLJ 510
Madhya Bharat Iron Steel and Scrap (Production and Distribution) Control Order, 1949 — Clause 10A
High Courts11 Nov 1964Allowed
Mohammad Ayub Ganibhai Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1965 MP 166 : (1967) ILR (MP) 63 : (1965) JLJ 400 : (1965) 10 MPLJ 199 : (1965) MPLJ 199
Rice Milling Industry (Regulation) Act, 1958 — Section 7(1)
High Courts11 Nov 1964Allowed
Biharilal Chaurasia Vs Regional Transport Authority and Another
Madhya Pradesh High Court · AIR 1965 MP 132 : (1965) JLJ 498 : (1965) 10 MPLJ 265
Central Provinces and Berar Motor Vehicles Rules, 1940 — Rule 63Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 45, 57, 57(4), 58, 58(2)
High Courts11 Nov 1964Dismissed
Vino Chemical and Pharmaceutical Works Vs The Sales Tax Officer and Another
Madhya Pradesh High Court · AIR 1965 MP 115 : (1967) ILR (MP) 54 : (1965) JLJ 449 : (1965) 10 MPLJ 220 : (1966) 18 STC 466
Central Provinces and Berar Sales Tax Act, 1947 — Section 6General Clauses Act, 1897 — Section 8Madhya Pradesh Excise Act, 1915 — Section 27A
High Courts30 Oct 1964Allowed
Hindustan Steel Ltd., Bhilai Steel Project Vs Kaushal Construction Co., Architects, Engineering Contractors
Madhya Pradesh High Court · AIR 1966 MP 249 : (1967) ILR (MP) 645 : (1966) JLJ 678
Arbitration Act, 1940 — Section 33
High Courts29 Oct 1964
Nandkishore Vs Parwati Bai Shivnath Vs Laxmibai Nandkishore Vs Parwati Bai
Madhya Pradesh High Court · (1967) JLJ 712
Hindu Marriage Act, 1955 — Section 19, 28
High Courts28 Oct 1964
Commissioner of Sales Tax Vs Bakhat Rai and Co.
Madhya Pradesh High Court · (1970) ILR (MP) 1020 : (1966) JLJ 772 : (1966) 11 MPLJ 977 : (1966) 18 STC 285
Madhya Pradesh General Sales Tax Act, 1958 — Item 3, 44
High Courts27 Oct 1964
Ramsewak Bansaroop Vs Gangaram Sukh Lal and Others
Madhya Pradesh High Court · (1965) CriLJ 282 : (1965) JLJ 275 : (1965) 10 MPLJ 159 : (1965) MPLJ 159
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts25 Oct 1964
M/s. S.H. Ghosh, Timber Dealer, Rajnandgaon Vs Commissioner of Sales Tax, Madhya Pradesh
Madhya Pradesh High Court · (1965) MPLJ 432
Central Provinces and Berar Sales Tax Act, 1947 — Section 4(6)