High Courts29 Dec 1990Dismissed
Randhir Singh Gupta Vs Union of India and Others
Madhya Pradesh High Court · (1991) MPJR 243
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(n)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1990
407 judgments · page 1 of 21
High Courts28 Dec 1990Dismissed
Randhir Singh Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 689 : (1991) MPLJ 689
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
High Courts28 Dec 1990
Kamal Textiles and Others Vs Income Tax Officer and Others
Madhya Pradesh High Court · (1991) 95 CTR 274 : (1992) ILR (MP) 722 : (1991) 189 ITR 339 : (1991) 36 MPLJ 441 : (1991) MPLJ 441 : (1991) 59 TAXMAN 555
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147
High Courts20 Dec 1990Allowed
Bhagwandas Pawaiya Vs Registered Firm Kailash Narayan and Bros.
Madhya Pradesh High Court · (1994) JLJ 174 : (1991) 36 MPLJ 801 : (1991) MPLJ 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13Transfer of Property Act, 1882 — Section 108
High Courts20 Dec 1990Allowed
Rhagwandas Pawaiya Vs Regd. Firm Kailash Narain and Bros.
Madhya Pradesh High Court · (1991) MPJR 361
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(a)
High Courts14 Dec 1990Dismissed
Noor Mohammad Vs Mohammad Jiajddin
Madhya Pradesh High Court · (1991) MPLJ 503
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 51AContract Act, 1872 — Section 70
High Courts14 Dec 1990
Mohinder Singh Chhikara Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1991) MPJR 18 : (1991) 36 MPLJ 725 : (1991) MPLJ 725
Constitution of India, 1950 — Article 14
High Courts14 Dec 1990Dismissed
Noor Mohammad Vs Mohammad Jiauddin and others
Madhya Pradesh High Court · (1991) MPLJ 503
Limitation Act, 1963 — Article 78
High Courts14 Dec 1990Allowed
Municipal Council Vs M.P. State Road Transport Corporation
Madhya Pradesh High Court · (1991) 36 MPLJ 910 : (1991) MPLJ 910
Contract Act, 1872 — Section 70
High Courts12 Dec 1990
Ramcharan and Others Vs Karyapalan Yantri, Lok Nirman Vibhag
Madhya Pradesh High Court · (1992) 1 ACC 427 : (1991) MPJR 448
Employees Compensation Act, 1923 — Section 19, 22, 30, 4, 4A
High Courts11 Dec 1990Allowed
M.P. Highway Organisation Vs New India Assurance Co. Ltd. and Another
Madhya Pradesh High Court · (1991) 2 ACC 509 : (1991) ACJ 330
Contract Act, 1872 — Section 151, 152
High Courts10 Dec 1990Allowed
Dainik Bhaskar and Another Vs Madhusudan Bhargava and Another
Madhya Pradesh High Court · AIR 1991 MP 162 : (1992) ILR (MP) 332 : (1992) JLJ 395 : (1991) 2 MPJR 211
Constitution of India, 1950 — Article 19(2)
High Courts10 Dec 1990
R.J. Trivedi and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1991) 188 ITR 299
Income Tax Act, 1961 — Section 40
High Courts07 Dec 1990
Kale Khan Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1991) ACJ 1049
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 140
High Courts07 Dec 1990Allowed
Imrat Singh Vs Prabhulal Raghuvanshi and Another
Madhya Pradesh High Court · (1993) 1 MPJR 459 : (1993) 38 MPLJ 400 : (1993) MPLJ 400
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 64Transfer of Property Act, 1882 — Section 40
High Courts06 Dec 1990
Bansilal Vs State of M.P.
Madhya Pradesh High Court · (1991) 1 DMC 429 : (2010) ILR (MP) 77 : (1991) MPJR 101
Criminal Procedure Code, 1973 (CrPC) — Section 304B, 439(2)Evidence Act, 1872 — Section 113A, 113B
High Courts05 Dec 1990
Suresh Vs Chandabai and Others
Madhya Pradesh High Court · (1991) 2 ACC 437
Motor Vehicles Act, 1939 — Section 92A
High Courts05 Dec 1990
New India Assurance Co. Vs Jandel Singh and Others
Madhya Pradesh High Court · (1991) 1 ACC 541 : (1992) ACJ 541
Motor Vehicles Act, 1988 — Section 92A, 96(2)
High Courts05 Dec 1990Dismissed
Ramjan Khan and Others Vs Baba Raghunath Dass and Others
Madhya Pradesh High Court · (1990) 12 MP CK 0024
Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 67Madhya Bharat Revenue Administration and Ryotwari Land Revenue and Tenancy Act, 2007 — Section 16, 70
High Courts05 Dec 1990
Ramesh Chand Jain and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) CriLJ 2957
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 21, 468, 471Prevention of Corruption Act, 1988 — Section 5(1), 5(2)