High Courts22 Dec 1995Dismissed
Surendra Elvin Ali Vs Smt. Maureen Ali
Madhya Pradesh High Court · (1996) 1 DMC 469
Divorce Act, 1869 — Section 10
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1995
680 judgments · page 1 of 34
High Courts22 Dec 1995
Man Bharan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) ILR (MP) 679 : (1996) 1 MPJR 180 : (1996) 41 MPLJ 671 : (1996) MPLJ 671
Penal Code, 1860 (IPC) — Section 300, 302, 304, 97
High Courts22 Dec 1995
Dilip Kumar Ghosh Vs State of M.P.
Madhya Pradesh High Court · (1996) 1 MPJR 246
Madhya Pradesh Municipalities Act, 1961 — Section 36
High Courts21 Dec 1995
Noshirwan and Others Vs Wealth-tax Officer and Another
Madhya Pradesh High Court · (1996) 222 ITR 302
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 17
High Courts20 Dec 1995Allowed
Kamla Pandey Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1996) CriLJ 2593 : (1996) 1 MPJR 112 : (1996) 41 MPLJ 898 : (1996) MPLJ 898
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 116National Security Act, 1980 — Section 11, 12(1), 3, 3(1), 3(2)
High Courts20 Dec 1995Allowed
Kaushal Prasad Vs State of Madhya Predesh
Madhya Pradesh High Court · (1996) CriLJ 2268 : (1978) ILR (MP) 668 : (1996) JLJ 738
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 328, 498A
High Courts20 Dec 1995Allowed
Smt. Nisha Singhal Vs M.P. Housing Board, Bhopal and Others
Madhya Pradesh High Court · AIR 1996 MP 212 : (1996) 41 MPLJ 469 : (1996) MPLJ 469
Constitution of India, 1950 — Article 12, 14, 226
High Courts19 Dec 1995
Ganga Cut Piece Centre Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 136 CTR 208 : (1997) 225 ITR 839
Income Tax Act, 1961 — Section 256(2)
High Courts19 Dec 1995Dismissed
Geeta Devi Vs Harish Kumar @ Purshottam and Others
Madhya Pradesh High Court · (1996) 2 DMC 551
Hindu Marriage Act, 1955 — Section 12(1)
High Courts19 Dec 1995
Commissioner of Sales Tax Vs Hukumchand Mills Ltd.
Madhya Pradesh High Court · (1995) ILR (MP) 538 : (1996) 1 MPJR 83 : (1996) 41 MPLJ 585 : (1996) MPLJ 585
Factories Act, 1948 — Section 46Madhya Pradesh General Sales Tax Act, 1958 — Section 2
High Courts19 Dec 1995Allowed
M/s. Rajasthan Insecticides and Fertilizer Co. Pvt. Ltd. Vs State Licensing/Registration Officer cum Joint Director of Agriculture M.P.
Madhya Pradesh High Court · (1997) 1 MPJR 147
Insecticides Act, 1968 — Section 14, 15
High Courts18 Dec 1995
Prabhashchandra Jha, Sharadchandra Jha and Satishchandra Jha Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1996) 219 ITR 373
Wealth Tax Act, 1957 — Section 27(3)
High Courts18 Dec 1995
Prabhashchandra Jha Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1996) 88 TAXMAN 248
Constitution of India, 1950 — Article 141, 265Hindu Succession Act, 1956 — Section 8Income Tax Act, 1961 — Section 119, 119(1)(a), 119(1)(b), 64
High Courts15 Dec 1995Allowed
Shriniwas M. Katti Vs Rashtriya Chemicals and Fertilizers Limited
Madhya Pradesh High Court · (1997) 3 LLJ 259 : (1997) 1 MPJR 869 : (1996) 41 MPLJ 869 : (1996) MPLJ 869
Constitution of India, 1950 — Article 226, 227Food Corporation of India Employees (Conduct, Discipline and Appeal) Rules, 1972 — Rule 23, 25, 5A(1) , 5A(2), 5A(21)
High Courts15 Dec 1995
Commissioner of Income Tax Vs Smt. Santosh Rani
Madhya Pradesh High Court · (1998) 146 CTR 150 : (1996) 219 ITR 301 : (1996) 88 TAXMAN 209
High Courts14 Dec 1995
Commissioner of Income Tax Vs Yawar Rashid and Others
Madhya Pradesh High Court · (1996) 133 CTR 252 : (1996) 218 ITR 699
Income Tax Act, 1961 — Section 198, 5, 5(1), 91
High Courts14 Dec 1995
Ganga Cut Piece Centre Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 136 CTR 206 : (1996) 219 ITR 201 : (1996) 88 TAXMAN 200
Income Tax Act, 1961 — Section 185, 211, 256
High Courts14 Dec 1995
Commissioner of Wealth-tax Vs Shobharam Gambhirmal
Madhya Pradesh High Court · (1996) 219 ITR 19
Wealth Tax Act, 1957 — Section 27, 7, 7(4)
High Courts14 Dec 1995
Citizen and Inhabitants of Municipal Ward No. 15, Gwalior Vs Municipal Corporation, Gwalior and Others
Madhya Pradesh High Court · AIR 1997 MP 33 : (1996) JLJ 263 : (1996) 41 MPLJ 642
Constitution of India, 1950 — Article 226
High Courts14 Dec 1995
Commissioner of Income Tax Vs Bhandari Capacitors (P.) Ltd.
Madhya Pradesh High Court · (1996) 218 ITR 162
Income Tax Act, 1961 — Section 32A