High Courts06 Jan 1995
Bebibai and Others Vs Shantilal and Others
Madhya Pradesh High Court · (1995) 2 ACC 79
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1995
717 judgments · page 36 of 36
High Courts05 Jan 1995
Mimani Wires (Pvt.) Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1995) ECR 215 : (1995) 77 ELT 66
Central Excise Rules, 1944 — Rule 9BConstitution of India, 1950 — Article 216
High Courts05 Jan 1995Allowed
Mangilal Vs Ratnaprabha and Another
Madhya Pradesh High Court · (1995) 1 DMC 445
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Jan 1995Dismissed
Makhan Singh Vs Kamlabai
Madhya Pradesh High Court · (1995) 2 DMC 573
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Jan 1995Dismissed
Smt. Kiran Soni Vs Ramesh Kumar Soni and Others
Madhya Pradesh High Court · (1995) 2 DMC 22
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 498A
High Courts05 Jan 1995
Smt. Shantidevi Vs Income Tax Officer and Others
Madhya Pradesh High Court · (1995) 128 CTR 141 : (1996) 217 ITR 776
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 143(1), 143(2), 147, 148Income Tax Rules, 1962 — Rule 14B
High Courts04 Jan 1995
Suresh Kumar and Another Vs Madhya Pradesh State Road Trans. Corpn. and Others
Madhya Pradesh High Court · (1997) 2 ACC 640
High Courts04 Jan 1995Allowed
Shilabai and Others Vs Ajunabai
Madhya Pradesh High Court · (1995) 1 DMC 488
Succession Act, 1925 — Section 372
High Courts04 Jan 1995Allowed
Suresh Kumar and Another Vs Madhya Pradesh State Road Transport Corpn. and Others
Madhya Pradesh High Court · (1996) ACJ 278 : (1998) 3 LLJ 1051
High Courts04 Jan 1995Dismissed
Usha Kiran Tiwari Vs Hari Krishna Tiwari
Madhya Pradesh High Court · (1995) 1 DMC 441
Hindu Marriage Act, 1955 — Section 13, 9
High Courts03 Jan 1995
Heeralal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) 1 DMC 516
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts03 Jan 1995
Commissioner of Income Tax Vs Shri Krishna Trust
Madhya Pradesh High Court · (1995) 125 CTR 101 : (1995) 213 ITR 777 : (1996) 1 MPJR 321
Income Tax Act, 1961 — Section 161(2), 161(3), 164, 164(1), 2
High Courts03 Jan 1995
Jagdish Prasad Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) 2 MPJR 88
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts02 Jan 1995Allowed
Shyam Lal Vs Shiv Dayal
Madhya Pradesh High Court · AIR 1995 MP 177 : (1995) ILR (MP) 175 : (1995) JLJ 693 : (1995) 1 MPJR 160 : (1995) 40 MPLJ 340 : (1995) MPLJ 340
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts02 Jan 1995Allowed
Mathura Bai and Others Vs Daryanamal and Others
Madhya Pradesh High Court · AIR 1995 MP 202 : (1995) ILR (MP) 171 : (1995) 1 MPJR 329 : (1995) 40 MPLJ 427 : (1995) MPLJ 427
Constitution of India, 1950 — Article 226
High Courts02 Jan 1995
Jagannath Singh Vs Salim Khan and Others
Madhya Pradesh High Court · (1996) 1 ACC 362
Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Jan 1995Dismissed
Ashutosh Kumar Singh Rathore Vs State Bank of Indore and Another
Madhya Pradesh High Court · (1995) 1 MPJR 75
Constitution of India, 1950 — Article 12, 226, 227