High Courts31 Dec 1957
Balram and Another Vs Mst. Sundarmati
Madhya Pradesh High Court · (1958) MPLJ 214
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 59(2), 89(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1957
401 judgments · page 1 of 21
High Courts31 Dec 1957Dismissed
Dhanraj Udairam Sharma Vs Janapada Sabha, Narsimhapur
Madhya Pradesh High Court · (1958) MPLJ 185
Local Government Act, 1948 — Section 71(5)
High Courts31 Dec 1957Dismissed
Krishnalal Kehari Vs Municipal Committee, Balaghat
Madhya Pradesh High Court · (1958) MPLJ 241
Central Provinces and Berar Municipalities Act, 1922 — Section 25(6)
High Courts31 Dec 1957Dismissed
Beniprasad Tandon and Others Vs State of M.P.
Madhya Pradesh High Court · (1958) MPLJ 342
Land Revenue Act — Section 47(1)
High Courts31 Dec 1957
Smt. Sushilabai Vs Govind Ganesh and Others
Madhya Pradesh High Court · AIR 1958 MP 372 : (1958) 3 MPLJ 607
Succession Act, 1925 — Section 222, 222(1)
High Courts28 Dec 1957Dismissed
Ajudhya Prasad Vs Bhaskar Rao
Madhya Pradesh High Court · (1958) JLJ 174
Transfer of Property Act, 1882 — Section 108, 108(f)
High Courts28 Dec 1957
Ajudhiya Prasad Shyamlal Vs Bhaskarrao Harishchandrarao
Madhya Pradesh High Court · (1958) MPLJ 186
Transfer of Property Act, 1882 — Section 108, 108(f)
High Courts26 Dec 1957
Kishanlal Onkardas Goyanka Vs Suryadatta Govindlal and Others
Madhya Pradesh High Court · AIR 1958 MP 239 : (1958) JLJ 369 : (1958) 3 MPLJ 370
Contract Act, 1872 — Section 55Transfer of Property Act, 1882 — Section 55(6)
High Courts26 Dec 1957
Nemichand Vs Raghuwardayal
Madhya Pradesh High Court · (1958) JLJ 266
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Dec 1957Dismissed
George Solomon Vs "Competent Authority" under Madhya Pradesh Govt. Premises Eviction Act, 1952 and Another
Madhya Pradesh High Court · AIR 1958 MP 330 : (1957) ILR (MP) 613 : (1958) 3 MPLJ 578
Constitution of India, 1950 — Article 14Madhya Pradesh Government Premises (Eviction) Act, 1952 — Section 3
High Courts24 Dec 1957
Shah Ganpat Pasu and Co. Vs Gulzarilal Bhaiyalal and Another
Madhya Pradesh High Court · AIR 1958 MP 409 : (1957) ILR (MP) 654 : (1958) 3 MPLJ 708
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts23 Dec 1957Allowed
Sitaram Deokaran Vs Baldeo Jairam and Others
Madhya Pradesh High Court · AIR 1958 MP 367 : (1957) ILR (MP) 645 : (1958) JLJ 724 : (1958) 3 MPLJ 657
Contract Act, 1872 — Section 23
High Courts22 Dec 1957Allowed
Ravindra Prakash and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1958) MPLJ 327
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 45(1), 6, 6(1), 6(2)
High Courts20 Dec 1957Dismissed
Rajendra Kumar Ramcharan Bani and Others Vs State of M.P.
Madhya Pradesh High Court · (1958) MPLJ 220
High Courts20 Dec 1957
State of Madhya Pradesh Vs A.K. Jain and Others
Madhya Pradesh High Court · AIR 1958 MP 162 : (1958) CriLJ 767 : (1958) 3 MPLJ 225
Constitution of India, 1950 — Article 20General Clauses Act, 1897 — Section 24Mines Act, 1952 — Section 2, 57, 58, 59, 60
High Courts18 Dec 1957Allowed
Ramchandra Vs Gopal Singh
Madhya Pradesh High Court · AIR 1958 MP 347 : (1958) 3 MPLJ 181
Limitation Act, 1908 — Article 182(5), 14, 14(2)
High Courts18 Dec 1957
Bapurao Vs Board of Revenue
Madhya Pradesh High Court · (1959) MPLJ 334
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 89
High Courts18 Dec 1957Dismissed
Kashiram Kanaiyaram Vs Lakhmichand Gangaram and Another
Madhya Pradesh High Court · AIR 1958 MP 407 : (1958) 3 MPLJ 494
Constitution of India, 1950 — Article 15Evidence Act, 1872 — Section 118, 5
High Courts13 Dec 1957Allowed
Gulabchand Naik Vs Deputy Commissioner, Jabalpur and Others
Madhya Pradesh High Court · (1958) MPLJ 132
Representation of the People Act, 1951 — Section 100(1)(c)
High Courts13 Dec 1957Allowed
Regional Assistant Commissioner of Sales Tax and Others Vs Ghanshyamdas Chhotelal and Others
Madhya Pradesh High Court · AIR 1958 MP 148 : (1958) 3 MPLJ 140 : (1958) 9 STC 179
Central Provinces and Berar Sales Tax Act, 1947 — Section 10, 11(4), 11(5), 11ACentral Provinces and Berar Sales Tax Rules, 1947 — Rule 19