Madhya Pradesh High Court Judgments 1965

High Courts24 Dec 1965

South-eastern Railway (by District Mechanical Engineer) and Another Vs Kartar Singh

Madhya Pradesh High Court · (1967) ILR (MP) 988 : (1966) JLJ 558 : (1969) 1 LLJ 620 : (1966) 11 MPLJ 655

Payment of Wages Act, 1936 — Section 15, 7

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High Courts23 Dec 1965Allowed

Indian Trade and General Insurance Co. Ltd., Bombay and Others Vs Madhukar Govindrao Bhagade (Plaintiff)

Madhya Pradesh High Court · AIR 1967 MP 110 : (1967) CriLJ 545 : (1968) ILR (MP) 281 : (1967) JLJ 343

Motor Vehicles Act, 1988 — Section 110D

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High Courts23 Dec 1965Partly Allowed

Kumari Deepti Tiwari Vs Banwarilal and Others

Madhya Pradesh High Court · AIR 1966 MP 239 : (1968) ILR (MP) 428 : (1966) JLJ 178 : (1966) 11 MPLJ 464

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts23 Dec 1965Partly Allowed

Indian Trade and General Insurance Co. Ltd. and Others Vs Madhukar Govind Rao Bhagade

Madhya Pradesh High Court · AIR 1967 MP 110 : (1967) CriLJ 545 : (1968) ILR (MP) 281 : (1967) JLJ 343

Motor Vehicles Act, 1988 — Section 110D

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High Courts23 Dec 1965Allowed

Sardar Nagendra Singh Garcha Vs Jaidev Satpathy

Madhya Pradesh High Court · (1968) JLJ 469 : (1968) MPLJ 176

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23

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High Courts22 Dec 1965Dismissed

Smt. Sugandhi and Others Vs Collector, Raipur and Others

Madhya Pradesh High Court · (1966) JLJ 192

Land Acquisition Act, 1894 — Section 11

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High Courts21 Dec 1965Allowed

Aulia Bidi Factory and Others Vs Industrial Tribunal and Others

Madhya Pradesh High Court · AIR 1967 MP 44 : (1966) 12 FLR 429 : (1968) ILR (MP) 860 : (1966) 1 LLJ 356 : (1966) 11 MPLJ 354

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 10(2)

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High Courts21 Dec 1965

The State of Madhya Pradesh Vs Pranlal Shankerlal Thakkar

Madhya Pradesh High Court · (1966) CriLJ 1087 : (1966) ILR (MP) 665 : (1966) JLJ 115 : (1966) 11 MPLJ 373

Penal Code, 1860 (IPC) — Section 228

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High Courts21 Dec 1965Allowed

Aulia Bidi Factory, Burhanpur and others Vs Industrial Tribunal, M.P., Indore and others

Madhya Pradesh High Court · (1966) JLJ 286

Industrial Disputes Act, 1947 — Section 10(1)

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High Courts20 Dec 1965

Sheikh Mohommad and Another (Defendants) Vs Director of Agriculture, Madhya Pradesh

Madhya Pradesh High Court · (1966) JLJ 394

Land Acquisition Act, 1894 — Section 54

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High Courts17 Dec 1965

Mishra (R.N.) Vs Burn and Co. Ltd. Refractory and Ceramic Works

Madhya Pradesh High Court · (1968) ILR (MP) 852 : (1966) JLJ 308 : (1966) 1 LLJ 622 : (1966) 11 MPLJ 601

Constitution of India, 1950 — Article 226, 227

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High Courts15 Dec 1965Allowed

Chintaman Waijnath Pandit Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1966) JLJ 316 : (1966) MPLJ 268

Central Provinces and Berar Revocation of Land Revenue Exemptions Act, 1948 — Section 5(3)

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High Courts15 Dec 1965Allowed

Smt. Saroj Kumari Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1966 MP 197 : (1968) ILR (MP) 737 : (1966) JLJ 380 : (1966) 11 MPLJ 437

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 9

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High Courts15 Dec 1965Dismissed

Manoharrao Gangadhar Rao Vs Municipal Council and Another

Madhya Pradesh High Court · AIR 1966 MP 235 : (1968) ILR (MP) 725 : (1967) JLJ 306 : (1966) 11 MPLJ 551

Central Provinces and Berar Municipalities Act, 1922 — Section 66(1), 67(6), 67(7)Constitution of India, 1950 — Article 276, 276(2)Government of India Act, 1935 — Section 142A, 142A(2), 42A(2)

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High Courts13 Dec 1965Dismissed

Madhya Pradesh State Road Transport Corporation Vs State Transport Appellate Authority and Others

Madhya Pradesh High Court · AIR 1967 MP 138 : (1964) ILR (MP) 687

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47

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High Courts13 Dec 1965Allowed

Amalgamated Coalfields Limited and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1966 MP 215 : (1967) JLJ 124 : (1966) 11 MPLJ 667 : (1966) 18 STC 251

Constitution of India, 1950 — Article 226, 286, 286(2)

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High Courts13 Dec 1965Dismissed

Madhya Pradesh State Road Transport Corporation, Bhopal Vs The State Transport Appellate Authority, Gwalior and Others

Madhya Pradesh High Court · (1966) JLJ 431

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47Road Transport Corporations Act, 1950 — Section 29, 30

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High Courts03 Dec 1965Dismissed

Tejraj Vs A.K. Saraswat, Block Development officer Khargone

Madhya Pradesh High Court · (1966) JLJ 138

Constitution of India, 1950 — Article 226

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High Courts01 Dec 1965

Shivkunwarbai Vs State of M.P. and Others

Madhya Pradesh High Court · (1966) JLJ 976 : (1967) MPLJ 79

Constitution of India, 1950 — Article 226, 227

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High Courts30 Nov 1965Dismissed

Jagat Singh and Another Vs Ganpat Kunwarji

Madhya Pradesh High Court · (1968) JLJ 283 : (1967) MPLJ 17

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Madhya Pradesh High Court judgments, 1965