Constitution of India, 1950 — Article 173Madhya Pradesh Land Revenue Code, 1959 — Section 17(1)Representation of the People Act, 1951 — Section 100(1), 21, 23(1)(A), 25, 31

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High Courts22 Oct 1965Allowed

Kymore Cement Mazdoor Congress Vs Industrial Court and Others

Madhya Pradesh High Court · AIR 1966 MP 88 : (1966) 12 FLR 301 : (1968) ILR (MP) 356 : (1966) JLJ 143 : (1966) 1 LLJ 117 : (1966) 11 MPLJ 94

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Industrial Relations Act, 1960 — Section 66, 66(1)

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High Courts22 Oct 1965Dismissed

Bagwatsaran Audholia Vs Chancellor, University of Jabalpur, Rajbhavan, Bhopal and others

Madhya Pradesh High Court · (1968) ILR (MP) 554 : (1967) JLJ 407 : (1966) MPLJ 128

Jabalpur University Act, 1956 — Section 2(e), 22(1), 22(1)(xiii), 27(2)(viii)

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High Courts20 Oct 1965Allowed

Ramabai and Another Vs The Sub-Divisional Officer and Others

Madhya Pradesh High Court · AIR 1966 MP 151 : (1968) ILR (MP) 228 : (1966) JLJ 167 : (1966) 11 MPLJ 72

Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 19, 20(2), 43, 43(1), 43(2)

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High Courts20 Oct 1965Dismissed

Phoolchand and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1966 MP 131 : (1966) JLJ 409 : (1966) 11 MPLJ 229

Constitution of India, 1950 — Article 301, 304Madhya Pradesh Motor Vehicles Taxation (Amendment) Act, 1965 — Section 3(2)Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 3

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High Courts13 Oct 1965Dismissed

Narayanlal Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1967) JLJ 937

Notaries Act, 1952 — Section 15

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High Courts07 Oct 1965Allowed

M.P. State Road Transport Corporation Vs The State of Madhya Pradesh and others

Madhya Pradesh High Court · (1966) JLJ 341 : (1966) MPLJ 318

Motor Vehicles Act, 1939 — Section 65D(2)

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High Courts28 Sept 1965Dismissed

Dhedu Sheoram Vs Mst. Malhanbai Dhedu

Madhya Pradesh High Court · AIR 1966 MP 252 : (1966) JLJ 24 : (1966) 11 MPLJ 11

Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 13(1)

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High Courts28 Sept 1965Allowed

Idandas, Medical Practitioner, Harsud Vs Election Officer (Gram Panchayat Election), Khandwa and others

Madhya Pradesh High Court · (1966) JLJ 434 : (1966) MPLJ 242

Madhya Pradesh Panchayat Act, 1962 — Section 11, 19

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High Courts28 Sept 1965Allowed

Madhya Pradesh State Road Transport Corporation Vs R.C. Roy Poddar and Others

Madhya Pradesh High Court · AIR 1966 MP 226 : (1968) ILR (MP) 64 : (1966) JLJ 70 : (1966) 11 MPLJ 37 : (1965) MPLJ 149

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64

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High Courts27 Sept 1965Dismissed

Pravinchand Hathibhai and Co. Vs Shankarlal

Madhya Pradesh High Court · (1966) JLJ 553

Madhya Bharat Accommodation Control Act, 1955 — Section 4(c), 4(h)

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High Courts27 Sept 1965Dismissed

Kishore Singh Vs Bhanwarlal and Others

Madhya Pradesh High Court · (1967) JLJ 206 : (1966) MPLJ 563

Representation of the People Act, 1951 — Section 116A

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High Courts22 Sept 1965Dismissed

Brijdevi and Another Vs Manakchand and five Others

Madhya Pradesh High Court · (1969) JLJ 556

Constitution of India, 1950 — Article 227

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High Courts22 Sept 1965Allowed

D.K. Rai Vs Excise Commissioner and Another

Madhya Pradesh High Court · AIR 1966 MP 333 : (1966) 12 FLR 306 : (1966) JLJ 132 : (1967) 1 LLJ 97 : (1966) 11 MPLJ 41

Civil Services (Classification, Control and Appeal) Rules — Rule 55BConstitution of India, 1950 — Article 311(2)Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 9

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