High Courts05 Jan 1965Allowed
Omprakash Mukhtyar Singh Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1965 MP 208 : (1965) JLJ 354 : (1968) 1 LLJ 649 : (1965) 10 MPLJ 368
Constitution of India, 1950 — Article 226, 311, 311(2)Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 8
