High Courts29 Dec 1973
Commissioner of Wealth Tax Vs Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. (No. 2)
Madhya Pradesh High Court · (1981) 131 ITR 148
Wealth Tax Act, 1957 — Section 7(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1973
114 judgments · page 1 of 6
High Courts21 Dec 1973
Mahendra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1975) CriLJ 110 : (1976) ILR (MP) 719 : (1974) JLJ 234 : (1974) 19 MPLJ 357
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts15 Dec 1973Allowed
Nandkishore Vs Sarjudbvi
Madhya Pradesh High Court · (1974) JLJ 400 : (1974) MPLJ 293
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(e), 12(1)(f), 2, 2(e)
High Courts10 Dec 1973Allowed
State of Madhya Pradesh Vs Godhe Faguwa
Madhya Pradesh High Court · (1976) ILR (MP) 361 : (1974) JLJ 302 : (1974) MPLJ 203
Evidence Act, 1872 — Section 105, 27Penal Code, 1860 (IPC) — Section 302, 84
High Courts07 Dec 1973
S.S. Khubchand Motilal Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1975) 100 ITR 206 : (1974) 19 MPLJ 287 : (1974) MPLJ 287
Income Tax Act, 1961 — Section 256(2)
High Courts04 Dec 1973
Smt. Sushila Devi and Others Vs Ibrahim and Another
Madhya Pradesh High Court · (1974) ACJ 150 : AIR 1974 MP 181 : (1974) JLJ 279 : (1974) 19 MPLJ 168 : (1974) MPLJ 168
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts04 Dec 1973Dismissed
Mathura Prasad Yadava Vs Inspector General, Rly. Protection Force, Railway Board, New Delhi and others
Madhya Pradesh High Court · (1974) JLJ 225 : (1974) MPLJ 373
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3(6)Mines and Minerals (Development and Regulation) Act, 1957 — Section 28(2)
High Courts30 Nov 1973
Prem Masih Vs Mst. Kumudani Bai and Another
Madhya Pradesh High Court · AIR 1974 MP 88 : (1975) ILR (MP) 565 : (1974) JLJ 247 : (1974) 19 MPLJ 188 : (1974) MPLJ 188
Divorce Act, 1869 — Section 14, 7
High Courts20 Nov 1973Allowed
M/s Eastern Minerals Vs Central Government (Ministry of Steel, Mines and Metals), New Delhi and others
Madhya Pradesh High Court · (1974) JLJ 560 : (1974) MPLJ 234
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 30(3)
High Courts20 Nov 1973Allowed
State Bank of Indore Vs Jasroop Baijnath and others
Madhya Pradesh High Court · (1974) JLJ 476
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 49, 50
High Courts19 Nov 1973
Additional Commissioner of Income Tax Vs Kanhaiyalal Jessaram
Madhya Pradesh High Court · (1977) 106 ITR 168
Income Tax Act, 1961 — Section 271(4A)
High Courts16 Nov 1973Dismissed
Nahar Hira Singh and Others Vs Mst. Dukalhin and Others
Madhya Pradesh High Court · AIR 1974 MP 141 : (1975) ILR (MP) 753 : (1974) JLJ 250 : (1974) 19 MPLJ 257 : (1974) MPLJ 257
Hindu Succession Act, 1956 — Section 14, 4, 4(2)Madhya Pradesh Land Revenue Code, 1959 — Section 158, 164, 164(1), 164(2)
High Courts08 Nov 1973Dismissed
Chandra Shekhar Sharma and another Vs Nyaya Panchayat Barwaha and others
Madhya Pradesh High Court · (1974) JLJ 690 : (1974) MPLJ 477
Advocates Act, 1961 — Section 30Bar Councils Act, 1926 — Section 14, 14(1), 14(1)(b)Constitution of India, 1950 — Article 19, 19(1)(g), 22(1), 22(1), 226
High Courts07 Nov 1973Dismissed
Madhya Pradesh State Road Transport Corporation Vs The State Transport Appellate Authority, Madhya Pradesh, Gwalior and Others
Madhya Pradesh High Court · AIR 1974 MP 131 : (1974) 19 MPLJ 160
Motor Vehicles (Amendment) Act, 1969 — Section 58(4), 64(1), 64(2), 64(3)Motor Vehicles Act, 1939 — Section 58, 68D
High Courts06 Nov 1973Dismissed
Mahendra Kumar Sharma Vs Jiwaji University, Gwalior and others
Madhya Pradesh High Court · (1975) ILR (MP) 570 : (1974) JLJ 171 : (1974) MPLJ 139
Jiwaji University Act, 1963 — Section 22
High Courts05 Nov 1973Dismissed
Jagdish Prasad Mishra Vs State of M.P., Bhopal and another
Madhya Pradesh High Court · (1974) JLJ 300 : (1974) MPLJ 181
Constitution of India, 1950 — Article 16, 226, 227
High Courts05 Nov 1973Dismissed
Madhya Pradesh State Road Transport Corporation, Jabalpur Vs The State Transport Appellate Authority, Madhya Pradesh, Gwalior and Others
Madhya Pradesh High Court · AIR 1974 MP 136 : (1979) ILR (MP) 325 : (1974) JLJ 509 : (1974) 19 MPLJ 133 : (1974) MPLJ 133
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 45, 48, 48(3), 57(8), 64(1)
High Courts05 Nov 1973Allowed
M.P. Wakf Board Vs Mst. Siraj Bi, and others
Madhya Pradesh High Court · (1979) ILR (MP) 63 : (1975) JLJ 225 : (1974) MPLJ 807
Contract Act, 1872 — Section 70Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts30 Oct 1973Dismissed
Sone Singh and others Vs State Industrial Court, Indore and others
Madhya Pradesh High Court · (1979) ILR (MP) 311 : (1974) MPLJ 40
Constitution of India, 1950 — Article 136, 226Contract Act, 1872 — Section 2(18), 2(35), 26, 27, 27
High Courts20 Oct 1973Partly Allowed
State Bank of Indore Vs Jasroop Baijnath Joint Hindu Family Firm, Sanawad
Madhya Pradesh High Court · AIR 1974 MP 193 : (1974) 19 MPLJ 329 : (1974) MPLJ 329
Evidence Act, 1872 — Section 115, 92