High Courts22 Jan 1973
Chhotelal Keshoram (Firm) Durg Vs Union of India and others
Madhya Pradesh High Court · (1973) JLJ 400
Limitation Act, 1908 — Section 12(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1973
127 judgments · page 7 of 7
High Courts09 Jan 1973Dismissed
Sidhu and others Vs State
Madhya Pradesh High Court · (1973) JLJ 934 : (1973) 18 MPLJ 721
Constitution of India, 1950 — Article 134(1)(c)Criminal Procedure Code, 1898 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts08 Jan 1973
Kishun Bodu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1974) CriLJ 953 : (1975) ILR (MP) 935 : (1974) JLJ 444 : (1974) 19 MPLJ 392 : (1974) MPLJ 392
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 173, 215, 439Penal Code, 1860 (IPC) — Section 120B, 148, 201, 302
High Courts03 Jan 1973Dismissed
Omprakash Vs Kanhaiyalal and another
Madhya Pradesh High Court · (1973) 18 MPLJ 474
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts03 Jan 1973Dismissed
Badrilal Jagannath Vs Digambar Jain
Madhya Pradesh High Court · AIR 1973 MP 272 : (1973) JLJ 260 : (1973) 18 MPLJ 690
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts02 Jan 1973Dismissed
State of M. P. Vs Moorat Singh and others
Madhya Pradesh High Court · (1975) JLJ 418
Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 149, 302, 364
High Courts02 Jan 1973Dismissed
Ramesh Kumar Patel Vs Kodu Ram Garg and another
Madhya Pradesh High Court · (1974) ILR (MP) 159 : (1974) JLJ 442 : (1974) MPLJ 402
Constitution of India, 1950 — Article 20, 20(3)Penal Code, 1860 (IPC) — Section 294, 323, 392, 395