High Courts17 Dec 1981Dismissed
India Assurance Co. Ltd., Bombay Vs Fatmabai and others
Madhya Pradesh High Court · (1982) MPLJ 356
Workmens Compensation Act, 1923 — Section 22, 30
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1981
225 judgments · page 1 of 12
High Courts17 Dec 1981Dismissed
New India Assurance Co. Ltd. Vs Fatmabai and Others
Madhya Pradesh High Court · (1982) ACJ 451
Factories Act, 1948 — Section 2Motor Vehicles Act, 1988 — Section 94, 95Railways Act, 1890 — Section 3
High Courts17 Dec 1981Dismissed
Makharia Bros. and Another Vs Madhya Pradesh Electricity Board, Jabalpur and Others
Madhya Pradesh High Court · (1982) JLJ 104
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Sales of Goods Act, 1930 — Section 11, 12
High Courts17 Dec 1981Dismissed
Manoharlal Madanlal Mangal Vs General Insurance Corporation of India
Madhya Pradesh High Court · (1982) JLJ 604 : (1982) MPLJ 215
Constitution of India, 1950 — Article 226
High Courts17 Dec 1981
MUNNALAL MOTILAL Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1982) 28 CTR 44
Income Tax Act, 1961 — Section 256(2)
High Courts16 Dec 1981
Ramratan Vs Controller of Estate Duty
Madhya Pradesh High Court · (1982) ILR (MP) 1008 : (1983) 142 ITR 863 : (1982) JLJ 167 : (1982) 27 MPLJ 122
Estate Duty Act, 1953 — Section 39(1), 5, 6, 7
High Courts16 Dec 1981Dismissed
Dena Bank Vs The Madhya Pradesh National Textiles Corporation Ltd.
Madhya Pradesh High Court · AIR 1982 MP 85 : (1982) JLJ 633 : (1982) 27 MPLJ 402
Negotiable Instruments Act, 1881 (NI) — Section 50
High Courts15 Dec 1981
Mrs. Banoo E. Cowasji Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 138 ITR 686
Income Tax Act, 1961 — Section 256(1)
High Courts15 Dec 1981Partly Allowed
Manilal Chandulal Cotton Seed Merchant, Baroda and Others Vs M.P. State Industries Corporation Ltd., Bhopal
Madhya Pradesh High Court · AIR 1982 MP 111
Arbitration Act, 1940 — Section 20
High Courts15 Dec 1981
Hasan Khan Vs Ishwardas and Another
Madhya Pradesh High Court · AIR 1982 MP 74
Stamp Act, 1899 — Section 37
High Courts14 Dec 1981
Addl. Commissioner of Income Tax Vs Ghai Lime Stone Co.
Madhya Pradesh High Court · (1982) 28 CTR 37 : (1983) 144 ITR 140 : (1982) 11 TAXMAN 58
Income Tax Act, 1961 — Section 68
High Courts14 Dec 1981
Commissioner of Sales Tax Vs Shamandas Narayandas
Madhya Pradesh High Court · (1984) 55 STC 199
High Courts09 Dec 1981Dismissed
Bharat Heavy Electricals Ltd., Bhopal Vs R. D. Saxena and others
Madhya Pradesh High Court · (1982) MPLJ 613
Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13)
High Courts08 Dec 1981
H.H. Maharaja Martand Singh Ju Deo Vs Commissioner of Expenditure-tax
Madhya Pradesh High Court · (1982) 28 CTR 50 : (1983) 140 ITR 786 : (1982) JLJ 249 : (1983) 28 MPLJ 359
Estate Duty Act, 1953 — Section 62(1)Expenditure Tax Act, 1957 — Section 21, 21(1), 21(2), 31Income Tax Act, 1922 — Section 23, 27, 30(1), 35, 35(1)
High Courts08 Dec 1981
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1982) 10 TAXMAN 188
Income Tax Act, 1961 — Section 35B(1), 35B(1)(b)(iii), 80J
High Courts05 Dec 1981
Sudha Khemka Vs Commissioner of Income Tax Madhya Pradesh, Bhopal
Madhya Pradesh High Court · (1984) JLJ 644
Income Tax Act, 1961 — Section 256(1)
High Courts04 Dec 1981
Sukhdayal Pahwa Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 140 ITR 206 : (1983) 13 TAXMAN 294
Income Tax Act, 1961 — Section 148, 149, 149(1), 149(2), 150
High Courts04 Dec 1981
Rajmal Vs State Transport Appellate Tribunal and Others
Madhya Pradesh High Court · AIR 1982 MP 69 : (1983) 28 MPLJ 174
Motor Vehicles Act, 1939 — Section 47(3), 57, 57(8)
High Courts03 Dec 1981
Commissioner of Income Tax Vs Prem Syndicate
Madhya Pradesh High Court · (1982) 31 CTR 301 : (1983) 141 ITR 290
Income Tax Act, 1961 — Section 263, 263(1)
High Courts03 Dec 1981
Commissioner of Wealth-tax Vs Smt. Gulab Bai Mittal
Madhya Pradesh High Court · (1982) 31 CTR 295 : (1983) 141 ITR 755
Wealth Tax Act, 1957 — Section 18(1), 18B, 23