COURT ARCHIVE

Madhya Pradesh High Court judgments, 1981

225 judgments · page 12 of 12

High Courts09 Jan 1981

Commissioner of Income Tax Vs Sanghi Beverages (Pvt.) Ltd.

Madhya Pradesh High Court · (1982) 134 ITR 623

Income Tax Act, 1961 — Section 80J

High Courts09 Jan 1981

Madhya Pradesh High Court · (1981) JLJ 527

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 13

High Courts09 Jan 1981

Madhya Pradesh High Court · (1981) 48 STC 375

Madhya Pradesh General Sales Tax Act, 1958 — Section 39(1), 39(2)

High Courts06 Jan 1981

Madhya Pradesh High Court · (1981) 25 CTR 123 : (1983) 140 ITR 314 : (1981) JLJ 265 : (1981) 26 MPLJ 354 : (1981) MPLJ 354

Wealth Tax Act, 1957 — Section 35, 5(1)

High Courts05 Jan 1981

Madhya Pradesh High Court · (1981) JLJ 239

Madhya Pradesh Land Revenue Code, 1959 — Section 168(2)