High Courts13 Feb 1981Partly Allowed
Virendra Kumar Vs Smt. Shanta Sharma
Madhya Pradesh High Court · AIR 1981 MP 271 : (1981) JLJ 589
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1981
225 judgments · page 10 of 12
High Courts12 Feb 1981Dismissed
Narendra Kumar Basantilal Vs Radhakishan Chunnilal Rathore
Madhya Pradesh High Court · (1982) MPLJ 279
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(c), 12(1)(e), 13(1)
High Courts12 Feb 1981Dismissed
Mullobai and others Vs Raghubardayal and others
Madhya Pradesh High Court · (1981) 02 MP CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts11 Feb 1981Dismissed
Gulab Bai and Others Vs Abirchand and Another
Madhya Pradesh High Court · AIR 1982 MP 29 : (1981) 26 MPLJ 674 : (1981) MPLJ 674
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts11 Feb 1981Dismissed
Krishna Kumar Agrawal and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1982 MP 162 : (1982) JLJ 693 : (1982) 27 MPLJ 336
Constitution of India, 1950 — Article 14, 31A, 31A(1), 31CMadhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 16, 2, 35, 4, 7
High Courts10 Feb 1981Dismissed
Narbada Prasad Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1981 MP 101 : (1982) ILR (MP) 205 : (1981) JLJ 294 : (1981) 26 MPLJ 260 : (1981) MPLJ 260
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 35, 4, 4(1), 4(2), 4(4)
High Courts06 Feb 1981Allowed
Ashok Kumar Vs Sunnukhan and others
Madhya Pradesh High Court · (1982) JLJ 132
Transfer of Property Act, 1882 — Section 52
High Courts06 Feb 1981Dismissed
Ramcharan and Another Vs Nar Singh Das Gandhi (Dead) and Others
Madhya Pradesh High Court · AIR 1982 MP 40 : (1982) JLJ 371 : (1981) 26 MPLJ 727 : (1981) MPLJ 727
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts06 Feb 1981Allowed
Garud Chit and Trading Company, Private Ltd., Indore Vs Prithipal Singh and others
Madhya Pradesh High Court · (1981) JLJ 427 : (1982) MPLJ 495
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5, 151
High Courts06 Feb 1981Dismissed
Balmukand Vs The State of M.P. Another
Madhya Pradesh High Court · AIR 1982 MP 38 : (1981) JLJ 639 : (1983) 28 MPLJ 568
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 43 Rule 1
High Courts05 Feb 1981
Vijay Dal Mill and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1982) 27 MPLJ 523 : (1982) 51 STC 242
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226
High Courts05 Feb 1981
Jeetmal Nagri Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1984) 148 ITR 139
Wealth Tax Act, 1957 — Section 27(1)
High Courts05 Feb 1981
Jamnalal Nathani Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 134 ITR 686
Income Tax Act, 1961 — Section 147
High Courts05 Feb 1981
Commissioner of Sales Tax Vs Mittal and Sons
Madhya Pradesh High Court · (1982) 49 STC 263
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts05 Feb 1981
Shankarlal and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1982) CriLJ 254 : (1981) 26 MPLJ 736
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 324, 325, 342
High Courts05 Feb 1981
JAMNALAL NATHANI Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1982) 134 ITR 686
Income Tax Act, 1961 — Section 147
High Courts05 Feb 1981Allowed
Vijay Dal Mill, Durg Vs State of M.P.
Madhya Pradesh High Court · (1984) JLJ 382
Central Sales Tax Act, 1956 — Section 8(5)
High Courts04 Feb 1981Dismissed
Kishanlal Vs Kiranlal and Others
Madhya Pradesh High Court · AIR 1982 MP 43
Civil Procedure Code, 1908 (CPC) — Section 11, 47Madhya Pradesh Land Revenue Code, 1959 — Section 152, 165
High Courts03 Feb 1981
Commissioner of Income Tax Vs Late Lt. Col. B.A. Deodhar (through L/H Smt. Leela Bai)
Madhya Pradesh High Court · (1981) 132 ITR 668
Income Tax Act, 1961 — Section 147
High Courts03 Feb 1981Allowed
Ashok Kumar Prakash Chand Vs Sunnu Khan Alikhan
Madhya Pradesh High Court · (1982) MPLJ 537
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Transfer of Property Act, 1882 — Section 52