High Courts11 Dec 1962

Sunderlal Vs State

Madhya Pradesh High Court · (1963) JLJ 271

Central Provinces and Berar General Clauses Act, 1914 — Section 20Central Provinces and Berar Local Government Act, 1948 — Section 16(1)
High Courts05 Dec 1962Dismissed

Sukhdeo Chunnilal Vs Gendalal Salukchand and Others

Madhya Pradesh High Court · AIR 1965 MP 24 : (1965) ILR (MP) 516 : (1965) JLJ 167 : (1965) 10 MPLJ 102 : (1965) MPLJ 102

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12, Order 41 Rule 12Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Nov 1962Dismissed

Dattatraya Vs Amirkhan

Madhya Pradesh High Court · (1965) JLJ 175

Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 115