High Courts11 Jan 1962Allowed

State of Madhya Pradesh Vs Ch. Jawahirlal Batai Sao and Others

Madhya Pradesh High Court · AIR 1962 MP 348 : (1962) JLJ 872 : (1962) 7 MPLJ 692 : (1962) MPLJ 692

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 4, Order 8 Rule 5Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 3(2)Negotiable Instruments Act, 1881 (NI) — Section 118