High Courts14 Dec 2007Dismissed
Shankar Lal Pandey and Another Vs Tarachand Kulparia and Another
Madhya Pradesh High Court · (2008) ILR (MP) 824 : (2008) 1 MPLJ 663
Limitation Act, 1963 — Section 18Transfer of Property Act, 1882 — Section 48
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
980 judgments · page 1 of 49
High Courts14 Dec 2007
S.N. Bihari Vs Western Coal Field and Another
Madhya Pradesh High Court · (2008) 117 FLR 739 : (2008) ILR (MP) 836 : (2008) 2 MPLJ 187
Workmens Compensation Act, 1923 — Section 10, 30(1)
High Courts14 Dec 2007Allowed
S.S.R. Pirodia and Others Vs Union of India (UOI)
Madhya Pradesh High Court · (2008) 219 CTR 295 : (2008) 302 ITR 1 : (2008) 171 TAXMAN 221
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts14 Dec 2007
Ramashankar Bharadwaj Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 449 : (2008) 2 MPHT 83 : (2008) 1 MPLJ 439
High Courts14 Dec 2007
Pitambra Peeth Shiksha Prasarani Samiti Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2008 MP 222 : (2008) ILR (MP) 1063
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 32
High Courts14 Dec 2007Allowed
Kamlesh Jain Vs State of M.P.
Madhya Pradesh High Court · (2008) CriLJ 1484 : (2008) 1 DMC 620 : (2008) ILR (MP) 885 : (2008) 1 JLJ 172
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts13 Dec 2007Dismissed
Jandel Singh Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 396 : (2008) 1 JLJ 240 : (2008) 1 MPHT 133
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 376
High Courts13 Dec 2007Allowed
Smt. Amna and Another Vs Royal Transport Services and Others
Madhya Pradesh High Court · (2009) ACJ 477 : AIR 2008 MP 213 : (2008) ILR (MP) 125 : (2008) 1 JLJ 221 : (2008) 1 MPLJ 334
Motor Vehicles Act, 1988 — Section 173
High Courts11 Dec 2007Allowed
Adinath Traders Vs Commissioner, Commercial Tax Department and Others
Madhya Pradesh High Court · (2008) 14 VST 400
Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 28, 28(1)
High Courts11 Dec 2007
Dharmendra Pratap Singh @ Kunwar Singh Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 MPHT 477
Penal Code, 1860 (IPC) — Section 376
High Courts11 Dec 2007
Shashibala and Others Vs Rajendra Sharma and Others
Madhya Pradesh High Court · (2008) ACJ 2744
Penal Code, 1860 (IPC) — Section 279, 337
High Courts10 Dec 2007Allowed
Abdul Hameed (dead) through L Rs. Bashir Mohd. and Another Vs Shahjahan Begum
Madhya Pradesh High Court · (2008) ILR (MP) 1 : (2008) 2 MPJR 97 : (2008) 2 MPLJ 586
Civil Procedure Code, 1908 (CPC) — Section 152Transfer of Property Act, 1882 — Section 55(1)(f)
High Courts07 Dec 2007
Dr. P.G. Najpande Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2008 MP 55
Constitution of India, 1950 — Article 19, 21
High Courts07 Dec 2007Dismissed
Shiv Pratap Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) 2 MPHT 60
High Courts07 Dec 2007Dismissed
M.P. Power Generating Co. Ltd. Vs Flow More Pvt. Ltd.
Madhya Pradesh High Court · (2008) ILR (MP) 810 : (2008) 4 MPHT 92 : (2008) 3 MPLJ 161
Contract Act, 1872 — Section 8Sales of Goods Act, 1930 — Section 5
High Courts06 Dec 2007Allowed
Mohd. Ayub Khan Vs Chairman-Cum-Managing Director, M.P. Poorv Kshetra Vidyut Vitran Co. Ltd.
Madhya Pradesh High Court · (2008) ILR (MP) 438 : (2008) 1 MPLJ 587
High Courts06 Dec 2007Dismissed
M.L. Gole Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (2008) ILR (MP) 246 : (2008) 1 MPLJ 659
High Courts06 Dec 2007Dismissed
State of Madhya Pradesh Vs Puran and Others
Madhya Pradesh High Court · (2008) 3 MPHT 444
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts06 Dec 2007
Shyam Paranjape Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 441 : (2008) 2 MPHT 479 : (2008) 2 MPLJ 22
High Courts06 Dec 2007Allowed
Mahesh Matre and Others Vs Akhlesh Thakur and Others
Madhya Pradesh High Court · (2008) ILR (MP) 120 : (2008) 2 MPHT 163
Motor Vehicles Act, 1988 — Section 166, 173