High Courts15 Dec 1979Allowed
Pratap Narayan Saxena and Others Vs Ram Chandra Saxena
Madhya Pradesh High Court · (1980) JLJ 751
Civil Procedure Code, 1908 (CPC) — Section 115, 129General Clauses Act, 1897 — Section 6
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1979
278 judgments · page 1 of 14
High Courts15 Dec 1979
In Re: Madho Singh
Madhya Pradesh High Court · (1980) JLJ 191
Workmens Compensation Act, 1923 — Section 2, 2(1)(d), 2(1)(n), 27, 3
High Courts15 Dec 1979
In the matter of Reference under Section 27 of the Workmen's Compensation Act, regarding Madho Singh
Madhya Pradesh High Court · (1979) 12 MP CK 0006
Workmens Compensation Act, 1923 — Section 2, 2(1)(d), 2(1)(n), 27, 3
High Courts14 Dec 1979Dismissed
Dulichand Agarwal Vs State of M.P. and others
Madhya Pradesh High Court · (1980) JLJ 451 : (1980) MPLJ 465
Constitution of India, 1950 — Article 226, 299, 299(1)
High Courts14 Dec 1979
Karelal Kundanlal Trust Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) JLJ 465 : (1980) 46 STC 202
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts14 Dec 1979Dismissed
Chhitu Vs Mathuralal and Others
Madhya Pradesh High Court · AIR 1981 MP 13 : (1981) ILR (MP) 777
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3A, Order 41 Rule 3A(2), 151
High Courts12 Dec 1979Dismissed
Shreeram Vastra Bhandar Vs Sales Tax Officer and Others
Madhya Pradesh High Court · (1982) ILR (MP) 487 : (1980) JLJ 173 : (1980) MPLJ 282 : (1980) 46 STC 107
Madhya Pradesh General Sales Tax Act, 1958 — Section 10
High Courts11 Dec 1979Allowed
Ram Dayal Karodilal Vs Shankar Lal Bhagirath and another
Madhya Pradesh High Court · (1979) 12 MP CK 0005
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1979Dismissed
Gulkandi and others Vs Harnarain and others
Madhya Pradesh High Court · (1980) JLJ 603
Transfer of Property Act, 1882 — Section 60, 80, 83
High Courts10 Dec 1979Dismissed
Smt. Gulkandi and Others Vs Harnarayan Phoolchand and Others
Madhya Pradesh High Court · AIR 1980 MP 111 : (1981) 26 MPLJ 473 : (1981) MPLJ 473
Limitation Act, 1908 — Article 148Limitation Act, 1963 — Article 61Transfer of Property Act, 1882 — Section 60
High Courts07 Dec 1979
Union of India (UOI) Vs Phoolchand
Madhya Pradesh High Court · (1985) 19 ELT 49
Criminal Procedure Code, 1973 (CrPC) — Section 377(2), 577(3)Gold (Control) Act, 1968 — Section 2, 85(1), 86(1)
High Courts07 Dec 1979Dismissed
Babulal Mohanlal Kandele Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) JLJ 458 : (1980) MPLJ 504
High Courts07 Dec 1979Dismissed
Central India Motors Vs C.L. Sharma, Assistant Commissioner of Sales Tax, Indore Region and Another
Madhya Pradesh High Court · (1980) JLJ 197 : (1980) MPLJ 525 : (1980) 46 STC 379
Constitution of India, 1950 — Article 20, 226Criminal Procedure Code, 1973 (CrPC) — Section 2General Clauses Act, 1897 — Section 3
High Courts06 Dec 1979Allowed
Charanlal Vs Shri Lal Bahadur Shastri Harijan Samuhik Krishi Sahakari Sanstha (Samiti) Saliya Barodi
Madhya Pradesh High Court · AIR 1980 MP 114 : (1981) 26 MPLJ 26 : (1981) MPLJ 26
Civil Procedure Code, 1908 (CPC) — Section 2(14), 2(2), 36, 38Constitution of India, 1950 — Article 226
High Courts06 Dec 1979
Yadav Metal Industries Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) 46 STC 30
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts05 Dec 1979
Smt. Bhagwatibai Gopaldas Garg Vs Additional Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 126 ITR 474
Income Tax Act, 1961 — Section 72(1)
High Courts05 Dec 1979Allowed
Dule Singh Vs State of M.P.
Madhya Pradesh High Court · (1981) JLJ 659
Criminal Procedure Code, 1973 (CrPC) — Section 357, 421Penal Code, 1860 (IPC) — Section 409
High Courts05 Dec 1979
Addl. Commissioner of Income Tax Vs Manilal Tribhuvandas
Madhya Pradesh High Court · (1979) 12 MP CK 0013
Income Tax Act, 1961 — Section 271(1)
High Courts05 Dec 1979
Commissioner of Income Tax Vs His Highness Maharaja Yashwant Rao Pawar
Madhya Pradesh High Court · (1981) 127 ITR 650
Land Acquisition Act, 1894 — Section 11, 16, 17, 28, 34
High Courts04 Dec 1979
Additional Commissioner of Income Tax Vs Gopaldas Amarnomal
Madhya Pradesh High Court · (1985) 151 ITR 114
Income Tax Act, 1961 — Section 271(1)