High Courts16 Nov 1979
Commissioner of Sales Tax, M.P. Vs Dilip Oil Mills, Sagar
Madhya Pradesh High Court · (1984) ILR (MP) 288 : (1984) JLJ 47 : (1984) MPLJ 67
Central Sales Tax Act, 1956 — Section 15(a)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1979
278 judgments · page 3 of 14
High Courts15 Nov 1979Dismissed
Harishankar and Another Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 805
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 399, 435, 435(1)
High Courts14 Nov 1979Dismissed
Maharaj Singh and Another Vs Prem Narain and Others
Madhya Pradesh High Court · AIR 1980 MP 117
Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 105, 106, 107, 111
High Courts13 Nov 1979Dismissed
Gangavishan Heeralal Vs Gopal Digambar Jain and Others
Madhya Pradesh High Court · AIR 1980 MP 119 : (1980) JLJ 377 : (1980) MPLJ 246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 84(1), Order 21 Rule 85
High Courts12 Nov 1979
Ganesh Rice Mills Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 4 TAXMAN 540
Income Tax Act, 1961 — Section 143, 144, 170, 184, 184(7)Partnership Act, 1932 — Section 30
High Courts12 Nov 1979
GANESH RICE MILLS Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1981) 15 CTR 148 : (1981) 132 ITR 257
Income Tax Act, 1961 — Section 143, 144, 170, 187, 188Partnership Act, 1932 — Section 30
High Courts12 Nov 1979
Delux Publishing Co. Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 127 ITR 782
Income Tax Act, 1961 — Section 271, 271(1), 271(2)
High Courts08 Nov 1979Allowed
Uttam Singh Bhagwan Singh Vs Ram Dayal Malkhan Singh
Madhya Pradesh High Court · (1979) 11 MP CK 0017
Madhya Pradesh Extension of Laws Act, 1958 — Section 3, 3(1), 3(3)Suits Valuation Act, 1887 — Section 1Usurious Loans Act, 1918 — Section 1(2), 1(3)
High Courts07 Nov 1979Dismissed
Gopichand Vs The Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1980) 46 STC 298
Central Sales Tax Act, 1956 — Section 6AConstitution of India, 1950 — Article 226, 227
High Courts06 Nov 1979
Addl. Commissioner of Income Tax Vs Chandrakant D. Patel
Madhya Pradesh High Court · (1979) 11 MP CK 0015
Income Tax Act, 1961 — Section 256(1), 41, 41(1)
High Courts06 Nov 1979Dismissed
The Maharashtra Brahman Sahakari Bank Ltd. and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1980 MP 84 : (1980) JLJ 557 : (1980) MPLJ 223
Constitution of India, 1950 — Article 19(1)Madhya Pradesh Co-operative Societies Act, 1960 — Section 12(2)
High Courts05 Nov 1979Allowed
Mohanlal Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1980 MP 87 : (1980) JLJ 165
Cantonments Act, 1924 — Section 185, 256
High Courts05 Nov 1979
Commissioner of Sales Tax Vs Burmah Shell Oil Storage and Distributing Co. of India Ltd.
Madhya Pradesh High Court · (1979) 11 MP CK 0010
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(o)
High Courts31 Oct 1979Allowed
Sitaram Harprasad Vs Chhate Gajju and others
Madhya Pradesh High Court · (1980) JLJ 858
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C, 33C(2)
High Courts30 Oct 1979
Hukumchand and Mannalal Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 126 ITR 251
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 246, 250, 251
High Courts29 Oct 1979
Addl. Commissioner of Wealth Tax Vs Nathoolal Balaram
Madhya Pradesh High Court · (1980) 125 ITR 596 : (1980) 3 TAXMAN 170
Income Tax Act, 1961 — Section 263, 271(1)Wealth Tax Act, 1957 — Section 18(1), 25(2)
High Courts27 Oct 1979
Addl. Commissioner of Income Tax Vs B.K. Sethi
Madhya Pradesh High Court · (1980) 126 ITR 394
Income Tax Act, 1961 — Section 256(1), 256(2), 271
High Courts27 Oct 1979Allowed
Shiv Saran Lal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1980 MP 93 : (1980) JLJ 170 : (1980) MPLJ 218
Contract Act, 1872 — Section 3, 4
High Courts26 Oct 1979
Commissioner of Sales Tax Vs Naresh Traders
Madhya Pradesh High Court · (1980) 46 STC 227
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts25 Oct 1979Dismissed
Dr. K.M. Sharma and others Vs State of M.P. and others
Madhya Pradesh High Court · (1980) JLJ 232
Constitution of India, 1950 — Article 14, 309