High Courts04 Dec 1979
Addl. Commissioner of Income Tax Vs Gopaldas Amarnomal
Madhya Pradesh High Court · (1980) 3 TAXMAN 502
Income Tax Act, 1961 — Section 148, 256(1), 271(1)(c)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1979
278 judgments · page 2 of 14
High Courts03 Dec 1979
Vishwanath Vs Asst. Controller of Estate Duty
Madhya Pradesh High Court · (1979) 12 MP CK 0003
Estate Duty Act, 1953 — Section 59Income Tax Act, 1961 — Section 147
High Courts30 Nov 1979
Yogesh Kumar Vs Addl. Commissioner of Wealth Tax
Madhya Pradesh High Court · (1981) 132 ITR 597
Wealth Tax Act, 1957 — Section 14(1), 18(1), 27(1)
High Courts30 Nov 1979
Shambhoo Singh Vs Central Industrial Tribunal-cum-Labour Court and Another
Madhya Pradesh High Court · (1981) 2 LLJ 376
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25F
High Courts30 Nov 1979Allowed
Administrator, Municipal Council, Durg, M.P. Vs Additional Property Tax Commissioner, M.P. Gwalior and another
Madhya Pradesh High Court · (1980) JLJ 202
Constitution of India, 1950 — Article 12, 226, 285, 289Food Corporations Act, 1964 — Section 12, 27, 3, 3(1), 3(2)Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 18, 4, 6
High Courts29 Nov 1979
S.R. Kalani Vs Income Tax Officer, Addl. A Ward, Circle-I and Others
Madhya Pradesh High Court · (1981) 132 ITR 600
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts29 Nov 1979
S. R. KALANI Vs Income Tax OFFICER, ADDL., A WARD, CIRCLE-I, INDORE and OTHERS.
Madhya Pradesh High Court · (1981) 132 ITR 600
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143, 147, 148, 250
High Courts28 Nov 1979
Karachi Cycle Factory Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) 46 STC 205
Madhya Pradesh General Sales Tax Act, 1958 — Section 39(2), 44
High Courts28 Nov 1979
Dungarsidas Kaluram Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 132 ITR 526
Income Tax Act, 1961 — Section 142, 144, 187(2), 2(23), 2(31)Partnership Act, 1932 — Section 42
High Courts28 Nov 1979Allowed
Santosh Kumar Jagmohan Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 727
Penal Code, 1860 (IPC) — Section 302, 304, 326, 328, 34
High Courts27 Nov 1979
Kaushal Construction Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 126 ITR 466 : (1980) JLJ 230
Income Tax Act, 1961 — Section 147, 152, 271(1), 271(2)
High Courts26 Nov 1979Partly Allowed
Premshankar and Others Vs Taradevi and Others
Madhya Pradesh High Court · AIR 1980 MP 171 : (1980) JLJ 415
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts22 Nov 1979
Commissioner of Income Tax Vs Dharamchand Anand Kumar
Madhya Pradesh High Court · (1980) 14 CTR 421 : (1981) 128 ITR 219 : (1980) JLJ 239
Income Tax Act, 1961 — Section 297(2), 68
High Courts21 Nov 1979
Commissioner of Sales Tax Vs Dharamshi Morarji Chemical Ltd.
Madhya Pradesh High Court · (1980) 46 STC 126
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts19 Nov 1979
Smt. Pannabai Vs Controller of Estate Duty
Madhya Pradesh High Court · (1983) 142 ITR 856
Estate Duty Act, 1953 — Section 10
High Courts19 Nov 1979Allowed
Samirmal and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1980 MP 176 : (1981) JLJ 601
Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5A
High Courts19 Nov 1979
Baijnath Shivprasad Vs State Industrial Court, M.P. Indore and others
Madhya Pradesh High Court · (1980) JLJ 160
Constitution of India, 1950 — Article 226
High Courts17 Nov 1979Dismissed
Association of Scientific Workers, Jabalpur and others Vs Union of India and others
Madhya Pradesh High Court · (1980) JLJ 521
Constitution of India, 1950 — Article 226, 309
High Courts17 Nov 1979
Sohanlal G. Sanghi (through L.Rs. Suresh Kumar and Others) Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1990) 125 ITR 184
Income Tax Act, 1961 — Section 271(1)
High Courts17 Nov 1979
SOHANLAL G. SANGHI (THROUGH L. RS. SURESHKUMAR AND OTHERS) Vs ADDL. COMMISSIONER OF Income Tax, BHOPAL.
Madhya Pradesh High Court · (1980) 125 ITR 184
Income Tax Act, 1961 — Section 271, 274