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Madhya Pradesh High Court judgments, 2025

529 judgments · page 1 of 27

High Courts31 Dec 2025Allowed

Mahesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2025) 12 MP CK 1924

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64(2), 64(2)(m), 65(1), 137(2)Protection Of Children From Sexual Offences Act, 2012-Section 3, 4, 5(L)
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High Courts31 Dec 2025Allowed

Ganesh Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2025) 12 MP CK 1923

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64(1), 137(2)Protection Of Children From Sexual Offences Act, 2012-Section 3, 4
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High Courts31 Dec 2025Allowed

Nikki Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2025) 12 MP CK 1922

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61, 61(2), 140(3), 310(2), 312, 317(3), 319(2)Arms Act, 1959-Section 25, 27
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High Courts26 Dec 2025Allowed

Bhawaniram Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2025) 12 MP CK 1852

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 117(2), 118(2), 296, 351(2)
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