Madhya Pradesh High Court Judgments 1967

High Courts22 Dec 1967Dismissed

Bhagwat Prasad Choube Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · AIR 1968 MP 177 : (1967) ILR (MP) 204 : (1968) JLJ 867 : (1969) 2 LLJ 281 : (1968) MPLJ 171

Madhya Pradesh Local Authorities School Teachers Act, 1963 — Section 10(2)Madhya Pradesh Municipal Corporation Act, 1956 — Section 427(1C), 52, 58(1)

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High Courts22 Dec 1967Allowed

Indra Kumar and others Vs Sheo Bagas and others

Madhya Pradesh High Court · (1971) JLJ 783 : (1971) MPLJ 860

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts21 Dec 1967Allowed

Chandra Shekhar Khamparia Vs L.P. Tiwari, Administrator, Municipal Corporation and Another

Madhya Pradesh High Court · AIR 1968 MP 140 : (1971) ILR (MP) 476 : (1968) JLJ 833 : (1969) 1 LLJ 844 : (1968) 13 MPLJ 217 : (1968) MPLJ 217

Madhya Pradesh Municipal Corporation Act, 1956 — Section 427, 430, 431, 58, 60(3)Madhya Pradesh Municipal Corporation Law (Extension) Act, 1961 — Section 7(2)

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High Courts21 Dec 1967Allowed

Union of India (UOI) Vs Firm Munnalal Pasari and Sons and Another

Madhya Pradesh High Court · AIR 1971 MP 131 : (1971) ILR (MP) 314 : (1970) JLJ 1003 : (1970) 15 MPLJ 758

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 106, 114Railways Act, 1890 — Section 76D, 77, 78A

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High Courts20 Dec 1967Dismissed

Bishal alias Gudawal and another Vs Gourishanker

Madhya Pradesh High Court · (1971) ILR (MP) 541 : (1971) JLJ 780 : (1971) MPLJ 792

Hindu Succession Act, 1956 — Section 23, 8, 9

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High Courts18 Dec 1967Dismissed

Keshri Parmai Lodhi and Another Vs Harprasad and Others

Madhya Pradesh High Court · AIR 1971 MP 129 : (1971) ILR (MP) 310 : (1970) JLJ 779 : (1970) 15 MPLJ 669 : (1970) MPLJ 669

Hindu Succession Act, 1956 — Section 15(1), 15(2)

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High Courts14 Dec 1967Dismissed

Laxmipat Choraria Vs State of Maharashtra

Madhya Pradesh High Court · (1969) MPLJ 109

Penal Code, 1860 (IPC) — Section 120BSea Customs Act, 1878 — Section 167(81)

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High Courts14 Dec 1967Dismissed

Mahadeo Prasad Vs The State of Madhya Pradesh and others

Madhya Pradesh High Court · (1971) ILR (MP) 470 : (1968) JLJ 655 : (1968) MPLJ 132

Madhya Pradesh Municipalities Act, 1961 — Section 127, 233, 283, 283(1), 349

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High Courts13 Dec 1967Dismissed

Babulal Bhikarilal Vs Ghasiram and another

Madhya Pradesh High Court · (1970) JLJ 1007 : (1970) MPLJ 810

Criminal Procedure Code, 1898 (CrPC) — Section 190

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High Courts12 Dec 1967Dismissed

Gangadhar Rao Kher Vs Ganesh Prasad and another

Madhya Pradesh High Court · (1971) JLJ 812 : (1971) MPLJ 855

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High Courts12 Dec 1967Dismissed

Bhagwat Prasad Sukhainram Choube Vs The State of Madhya Pradesh and another

Madhya Pradesh High Court · (1968) MPLJ 171

School Teachers (Absorption in Government Service) Act, 1963 — Section 10(2)

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High Courts12 Dec 1967

BHOPAL SUGAR INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, M. P.

Madhya Pradesh High Court · (1968) 70 ITR 403

Income Tax Act, 1922 — Rule 23, 66(2)

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High Courts11 Dec 1967Dismissed

Rameshwar and others Vs Dwarka Prasad and others

Madhya Pradesh High Court · (1970) JLJ 184 : (1970) MPLJ 67

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)Madhya Pradesh Land Revenue Code, 1959 — Section 257

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High Courts08 Dec 1967

Panna Lal Vs Chhedi Lal and another

Madhya Pradesh High Court · (1970) ILR (MP) 817 : (1970) JLJ 252 : (1970) MPLJ 80

Transfer of Property Act, 1882 — Section 55(4)(a), 55(6)(a), 8

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High Courts07 Dec 1967

COMMISSIONER OF Income Tax, M.P. Vs DR. FIDA HUSSAIN G. ABBASI.

Madhya Pradesh High Court · (1969) 71 ITR 314

Income Tax Act, 1922 — Section 12, 66(1)

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High Courts06 Dec 1967Dismissed

Ram Kumar Vs Nauayandas Daga and another

Madhya Pradesh High Court · (1970) JLJ 140 : (1970) MPLJ 48

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(2)

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High Courts06 Dec 1967Allowed

Ghanshyamdas Binnani Vs M. P. Electricity Board, Rampur

Madhya Pradesh High Court · (1972) ILR (MP) 191 : (1970) JLJ 774 : (1970) MPLJ 588

Civil Procedure Code, 1908 (CPC) — Section 115Electricity (Supply) Act, 1948 — Section 42Electricity Act, 1910 — Section 12, 12, 13, 13, 14, 14

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High Courts06 Dec 1967Dismissed

Smt. Sagar Bai and another Vs Bhairati Lal

Madhya Pradesh High Court · (1972) ILR (MP) 954 : (1970) JLJ 274 : (1970) MPLJ 213

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 6

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High Courts04 Dec 1967Dismissed

Kiranohandba Pal Vs Bhondu

Madhya Pradesh High Court · (1970) JLJ 277 : (1970) MPLJ 263

Evidence Act, 1872 — Section 155

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High Courts01 Dec 1967Allowed

State of Madhya Pradesh and another Vs Laxman

Madhya Pradesh High Court · (1970) JLJ 599 : (1970) MPLJ 233

Madhya Pradesh General Sales Tax Act, 1958 — Section 37

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Madhya Pradesh High Court judgments, 1967