Madhya Pradesh High Court Judgments 1971

High Courts24 Dec 1971Allowed

The State of Madhya Pradesh Vs Boota Singh Gopal Singh

Madhya Pradesh High Court · AIR 1972 MP 116 : (1977) ILR (MP) 317 : (1972) JLJ 418 : (1972) 17 MPLJ 392

Forest Act, 1927 — Section 82, 83Madhya Pradesh Forest Contract Rules — Rule 21, 21(1), 29, 29(2), 7

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High Courts23 Dec 1971

Commissioner of Income Tax Vs Smt. Rani Duleiya

Madhya Pradesh High Court · (1972) 84 ITR 770 : (1972) JLJ 299 : (1972) 17 MPLJ 232 : (1972) MPLJ 232

Income Tax Act, 1961 — Section 139, 271(1), 64

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High Courts22 Dec 1971Allowed

Municipal Council, Dhamtari Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 1972 MP 142 : (1972) JLJ 334 : (1972) 17 MPLJ 297 : (1972) MPLJ 297

Madhya Pradesh Municipalities Act, 1961 — Section 328(1)

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High Courts22 Dec 1971Dismissed

Vasant Rao Krishna Rao Kinhekar Vs Gram Panchayat, Lanji and Others

Madhya Pradesh High Court · AIR 1972 MP 83 : (1972) JLJ 179 : (1972) 17 MPLJ 240

Madhya Pradesh Panchayat Act, 1962 — Section 31

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High Courts22 Dec 1971Allowed

Smt. Dhana Bai Vs Smt. Kewara Bai and Others

Madhya Pradesh High Court · AIR 1972 MP 100 : (1972) JLJ 257 : (1972) 17 MPLJ 227

Registration Act, 1908 — Section 17(1), 19, 2(7)Transfer of Property Act, 1882 — Section 106, 107

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High Courts22 Dec 1971Dismissed

Narsinghrao and others Vs Shantabai and others

Madhya Pradesh High Court · (1974) JLJ 313 : (1974) MPLJ 211

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 22 Rule 9(1)

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High Courts22 Dec 1971Dismissed

Nandlal Dhoot Vs Parasram Dhoot

Madhya Pradesh High Court · (1976) ILR (MP) 640 : (1974) MPLJ 549

Civil Procedure Code, 1908 (CPC) — Section 148, 151

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High Courts22 Dec 1971Allowed

Balmukand, Ramlal and Others Vs The Board of Revenue, M.P., Gwalior

Madhya Pradesh High Court · AIR 1972 MP 105 : (1972) 17 MPLJ 253

Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 42, 49Madhya Pradesh Land Revenue Code, 1959 — Section 50

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High Courts21 Dec 1971Dismissed

Shobharam Vs State and others

Madhya Pradesh High Court · (1972) MPLJ 163

Penal Code, 1860 (IPC) — Section 148, 149, 307, 324

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High Courts21 Dec 1971Allowed

Kamalkishore Vs Narayandas

Madhya Pradesh High Court · (1978) MPLJ 664

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High Courts20 Dec 1971Allowed

Smt. Chandan Bai Vs Surjan

Madhya Pradesh High Court · AIR 1972 MP 106 : (1972) JLJ 251 : (1972) 17 MPLJ 216

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12

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High Courts16 Dec 1971

Jwala Prasad Vs Board of Revenue, M.P., Gwalior and Others

Madhya Pradesh High Court · AIR 1972 MP 111 : (1972) JLJ 233 : (1972) 17 MPLJ 381 : (1972) MPLJ 381

Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 31, 37Madhya Pradesh Land Revenue Code, 1959 — Section 261

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High Courts06 Dec 1971Dismissed

Copaldas Vs Sales Tax Officer, Circle No. 1, Indore and another

Madhya Pradesh High Court · (1973) JLJ 281

Central Sales Tax Act, 1956 — Section 14, 15, 15(a)Constitution of India, 1950 — Article 286(3)

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High Courts06 Dec 1971Dismissed

Gopaldas Vs Sales Tax Officer and Another

Madhya Pradesh High Court · (1973) 18 MPLJ 381 : (1973) 31 STC 575

Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 286

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High Courts03 Dec 1971Dismissed

Nirmaladevi and Others Vs Smt. Anardevi and Others

Madhya Pradesh High Court · AIR 1973 MP 120 : (1978) ILR (MP) 216 : (1977) ILR (MP) 216 : (1972) 17 MPLJ 512 : (1972) MPLJ 512

Madhya Pradesh General Clauses Act, 1957 — Section 10, 24

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High Courts03 Dec 1971

R.C. Chaturvedi Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1972) JLJ 445 : (1973) 1 LLJ 175 : (1972) 17 MPLJ 834 : (1972) MPLJ 834

Constitution of India, 1950 — Article 14, 16, 226, 309

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High Courts03 Dec 1971Dismissed

Nirmaladevi Vs Kumari Renuka and others

Madhya Pradesh High Court · (1972) JLJ 453

Madhya Pradesh General Clauses Act, 1957 — Section 10Madhya Pradesh Land Revenue Code, 1959 — Section 162

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High Courts02 Dec 1971Allowed

Ram Singh Vs Shankarlal

Madhya Pradesh High Court · (1972) MPLJ 405

Civil Procedure Code, 1908 (CPC) — Section 151, 47, 51, 61, 73(3)Madhya Pradesh General Clauses Act, 1957 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 108, 147, 157, 165, 165(7)

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High Courts02 Dec 1971Allowed

National Garage, Nagpur Vs President, Board of Revenue, M.P. and others

Madhya Pradesh High Court · (1974) JLJ 364 : (1974) MPLJ 404

Madhya Pradesh General Sales Tax Act, 1958 — Section 17, 43

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High Courts02 Dec 1971Dismissed

Akbarali Vs Pyara and others

Madhya Pradesh High Court · (1975) JLJ 125

Criminal Procedure Code, 1898 (CrPC) — Section 145, 439

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Madhya Pradesh High Court judgments, 1971