High Courts23 Dec 2013Allowed
Ramchandra Singh Vs Santosh Kumar and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0016
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 1 of 136
High Courts20 Dec 2013
State of Madhya Pradesh Vs Abu Fazal and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0122
High Courts20 Dec 2013Dismissed
Commissioner of Income Tax Vs M/s. Raj Homes Pvt. Ltd.
Madhya Pradesh High Court · (2013) 12 MP CK 0121
High Courts20 Dec 2013Dismissed
Sitanshu Tripathi Vs Union of India
Madhya Pradesh High Court · (2013) 12 MP CK 0120
High Courts20 Dec 2013Dismissed
Smt. Laxmi Bai Vs Smt. Dropadi Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0119
High Courts20 Dec 2013Dismissed
Mohit Kumar Gaikwad Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0015
High Courts19 Dec 2013Dismissed
Anand Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0199
High Courts19 Dec 2013Dismissed
H.P. Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0198
High Courts19 Dec 2013
Surekha Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) CriLJ 1194 : (2013) ILR (MP) 3000
High Courts19 Dec 2013
Dharmendra Rathore Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPJR 302
High Courts19 Dec 2013Dismissed
Shikha Tamrakaar Vs Rohit Kumar Tamrakaar
Madhya Pradesh High Court · AIR 2014 MP 24 : (2014) 2 DMC 387 : (2013) ILR (MP) 2939 : (2014) 1 JLJ 191 : (2014) 2 MPJR 58 : (2014) 3 MPLJ 337
High Courts19 Dec 2013Allowed
Radheshyam Mourya Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 JLJ 234
High Courts18 Dec 2013
Ashok Kumar Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 261 : (2014) 2 MPJR 124 : (2014) 2 MPLJ 84
High Courts18 Dec 2013Allowed
Shiv Kumar and Others Vs Brahaspati Singh and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0197
High Courts18 Dec 2013
Hariom Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0118
High Courts18 Dec 2013
Rajeev Vs Principal Secretary Govt. of India and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0110
High Courts18 Dec 2013Dismissed
Smt. Vandana Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0028
High Courts18 Dec 2013Dismissed
Jodhan Singh and Others Vs Keshav Prasad Sharma and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0027
High Courts18 Dec 2013
Santosh Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2990 : (2014) 2 JLJ 411
High Courts18 Dec 2013Allowed
Suryapal Singh Vs Sudha Tomar
Madhya Pradesh High Court · AIR 2014 MP 23