High Courts16 Dec 2013Disposed Off
Chandresh Jain Vs Rajendra Kumar
Madhya Pradesh High Court · (2013) 12 MP CK 0123
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 3 of 136
High Courts16 Dec 2013Disposed Off
Omprakash Bairagi and Another Vs Principal Secretary State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0047
High Courts16 Dec 2013Allowed
Mukesh Kumar Sandhya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0046
High Courts16 Dec 2013Disposed Off
Amar Singh Mourya Vs Rambharose Dubey
Madhya Pradesh High Court · (2013) 12 MP CK 0045
High Courts16 Dec 2013
Raje @ Rajendra Dhakad Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0044
High Courts16 Dec 2013Allowed
Kalu Ram Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0043
High Courts16 Dec 2013Dismissed
State of M.P. Vs Pappu Alias Daulatram
Madhya Pradesh High Court · (2013) 12 MP CK 0041
High Courts16 Dec 2013Dismissed
State of M.P. Vs Sonu Alias Shishupal
Madhya Pradesh High Court · (2013) 12 MP CK 0040
High Courts16 Dec 2013Dismissed
M.P. State Electricity Board Vs B.B. Pandey
Madhya Pradesh High Court · (2013) 12 MP CK 0039
High Courts16 Dec 2013Disposed Off
Churaman Dahiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0034
High Courts16 Dec 2013Allowed
Sunderlal Chaturvedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0033
High Courts16 Dec 2013Dismissed
The State of Madhya Pradesh Vs Manoj
Madhya Pradesh High Court · (2013) 12 MP CK 0032
High Courts16 Dec 2013
Virendra Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0031
High Courts13 Dec 2013Allowed
Vivek Bithle Vs State of M.P.
Madhya Pradesh High Court · (2014) 1 MPHT 344
High Courts13 Dec 2013
Commissioner of C. Ex. Vs Bhopal Sugar Industries Ltd.
Madhya Pradesh High Court · (2014) 304 ELT 516 : (2014) 3 MPLJ 220
High Courts13 Dec 2013
Saboor Alam Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0194
High Courts13 Dec 2013Dismissed
Smt. Lesar Bai Vs Nandlal
Madhya Pradesh High Court · (2013) 12 MP CK 0134
High Courts13 Dec 2013Allowed
Ramratan Prasad Vs Union of India
Madhya Pradesh High Court · (2014) 1 LLJ 396 : (2014) 1 LLN 488
High Courts13 Dec 2013Dismissed
Smt. Sushma Patel Vs Brijesh Patel
Madhya Pradesh High Court · (2013) 12 MP CK 0132