High Courts13 Dec 2013Allowed
Lochan Prasad Katare Vs Keshav Singh and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0116
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 4 of 136
High Courts13 Dec 2013Dismissed
Smt. Geeta and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0115
High Courts13 Dec 2013Dismissed
Munesh Kanjar Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0114
High Courts13 Dec 2013Allowed
Raghuveer Vs Mahila Sundrobai and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0113
High Courts13 Dec 2013Dismissed
Nand Kishore and Others Vs Ram Singh and Another
Madhya Pradesh High Court · (2014) 1 JLJ 239
High Courts13 Dec 2013Disposed Off
Sumit Kumar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0111
High Courts13 Dec 2013Disposed Off
Smt. Sylvia Dass and Others Vs State of M.P. and Others Hridesh Shrivastava and Another Vs Bar Council of India and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0042
Legal Education Rules, 2008 — Rule 11
High Courts13 Dec 2013Partly Allowed
Ram Sumiran Mishra Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0037
High Courts13 Dec 2013Dismissed
The State of Madhya Pradesh Vs Babloo
Madhya Pradesh High Court · (2013) 12 MP CK 0036
High Courts13 Dec 2013Dismissed
The State of Madhya Pradesh Vs Mohd. Aziz @ Bhiya Miyan
Madhya Pradesh High Court · (2013) 12 MP CK 0035
High Courts13 Dec 2013Allowed
Sunil Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0024
High Courts13 Dec 2013
Suresh Chandra Verma Vs Smt. Mithlesh Verma
Madhya Pradesh High Court · (2013) 12 MP CK 0023
High Courts13 Dec 2013Dismissed
Bashir Khan Vs Hamid Beg Alias Toni (since dead) through LRs and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0022
High Courts13 Dec 2013Allowed
Smt. Rashida Begum and Others Vs Smt. Fatima Bano and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0021
High Courts13 Dec 2013Partly Allowed
Birbal Adiwasi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0020
High Courts13 Dec 2013Dismissed
Deepak and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0019
High Courts13 Dec 2013Disposed Off
Smt. Sushila Shrivastava and Others Vs State of MP and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0018
High Courts13 Dec 2013
Municipal Corporation Vs Asstt. Commr. of C.Ex. and S.T., Sagar
Madhya Pradesh High Court · (2014) 34 STR 42
High Courts12 Dec 2013Disposed Off
Rama Kant Tamrakar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0187
High Courts12 Dec 2013Allowed
Kailash Chandra Pillai Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0050