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Madhya Pradesh High Court judgments, 2013

2,704 judgments · page 6 of 136

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High Courts09 Dec 2013

Saluja Alloy Castings P. Ltd. Vs Registrar of Companies

Madhya Pradesh High Court · (2014) 182 CompCas 545

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High Courts06 Dec 2013

Uday Bhan Vs State of M.P. and Another

Madhya Pradesh High Court · (2014) CriLJ 2151 : (2014) 2 MPHT 44 : (2014) 1 MPJR 162

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High Courts06 Dec 2013

Dinesh Rajak Vs Smt. Rajni Bai

Madhya Pradesh High Court · (2013) 12 MP CK 0183

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High Courts06 Dec 2013Dismissed

Gyarsibai Vs Membai and Others

Madhya Pradesh High Court · (2013) 12 MP CK 0181

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High Courts06 Dec 2013Disposed Off

Ravi Ratan Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 12 MP CK 0170

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High Courts06 Dec 2013Dismissed

Suresh Menon Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 12 MP CK 0169

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High Courts06 Dec 2013

Vasant Kumar Jain Vs Manakchand and Others

Madhya Pradesh High Court · (2014) 1 JLJ 199

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High Courts06 Dec 2013Disposed Off

Hardev Narayan Singh Vs State of M.P. and Another

Madhya Pradesh High Court · (2013) 12 MP CK 0079

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High Courts06 Dec 2013Disposed Off

Anil Kumar Dwivedi Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 12 MP CK 0067

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High Courts06 Dec 2013Disposed Off

Ganga Sagar Tiwari Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 12 MP CK 0066

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High Courts06 Dec 2013Dismissed

Shobhnath Sahu Vs Sarpanch Gram Panchayat Situlkhurd

Madhya Pradesh High Court · (2013) 12 MP CK 0055

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High Courts06 Dec 2013

Ganesh and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 12 MP CK 0054

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High Courts05 Dec 2013Disposed Off

Managing Director, M.P. Khadi and Gramodyog Board Vs Indrabhan Gautam

Madhya Pradesh High Court · (2014) 1 MPJR 315

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High Courts05 Dec 2013

Ruchi Soya Industries Ltd. Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 70 VST 40

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High Courts05 Dec 2013Dismissed

The State of Madhya Pradesh Vs Arun Kumar Tiwari

Madhya Pradesh High Court · (2013) 12 MP CK 0189

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High Courts05 Dec 2013Disposed Off

Ram Bai Shukla Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 12 MP CK 0182

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High Courts05 Dec 2013

Heeralal Sejkar and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 12 MP CK 0180

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High Courts05 Dec 2013Dismissed

Aditya Kumar Dubey Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 12 MP CK 0175

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High Courts05 Dec 2013Dismissed

The State of Madhya Pradesh Vs Rambabu Tiwari

Madhya Pradesh High Court · (2013) 12 MP CK 0174

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High Courts05 Dec 2013Dismissed

Parasram Singh through Lrs. Smt. Ramkali and Others Vs Rakesh Kumar and Others

Madhya Pradesh High Court · (2013) 12 MP CK 0153

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