High Courts04 Dec 2013Dismissed
Puran Lal Ghosh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0152
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 8 of 136
High Courts04 Dec 2013Allowed
Dr. Asif Saeed Khan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0151
High Courts04 Dec 2013Allowed
Pavan Kumar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0150
High Courts04 Dec 2013Dismissed
Bhagwan Das Vs Smt. Surja Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0149
High Courts04 Dec 2013Dismissed
Mukesh Jain Vs Smt. Bhawani Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0147
High Courts04 Dec 2013Allowed
Vishwaveer and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0146
High Courts04 Dec 2013Allowed
Shantimal Bhandari Vs The State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 1759 : (2014) 2 MPJR 65
High Courts04 Dec 2013Dismissed
Smt. Jyoti Bais Vs Rahul Bais
Madhya Pradesh High Court · (2013) 12 MP CK 0098
High Courts04 Dec 2013Dismissed
Anand Soni Vs Smt. Geeta Soni
Madhya Pradesh High Court · (2013) 12 MP CK 0097
High Courts04 Dec 2013Allowed
Padam Kumar Jain Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0090
High Courts04 Dec 2013
Rishi Kumar Shingla Vs Bar Council of India and Others
Madhya Pradesh High Court · (2014) 1 JLJ 153
High Courts04 Dec 2013Dismissed
Chunni Lal Vs Abrar Ahmad
Madhya Pradesh High Court · (2013) 12 MP CK 0088
High Courts04 Dec 2013Allowed
Vinay Kumar Pashine Vs M.P. Professional Examination Board
Madhya Pradesh High Court · (2013) 12 MP CK 0087
High Courts04 Dec 2013Disposed Off
Ramgopal Namdeo Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0086
High Courts04 Dec 2013Dismissed
Sewak Ram Shivdedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0085
High Courts04 Dec 2013Disposed Off
Harinath Prasad Saket Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0072
High Courts04 Dec 2013Allowed
Govind Prasad Raghuvanshi and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0071
High Courts04 Dec 2013Allowed
Smt. Geeta Soni and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0070
High Courts04 Dec 2013Disposed Off
M/s. Pragati Firm Vs Indian Oil Corporation Ltd.
Madhya Pradesh High Court · (2014) 1 MPHT 470 : (2014) 2 MPLJ 349
High Courts04 Dec 2013Allowed
Sunil Kumar and Others Vs Dilip and Others
Madhya Pradesh High Court · (2014) 1 JLJ 23 : (2014) 3 MPLJ 177