High Courts03 Dec 2013Allowed
Daljit Singh Vs Union of India
Madhya Pradesh High Court · (2013) 12 MP CK 0092
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 10 of 136
High Courts03 Dec 2013Allowed
Dukan Ramchandra Pooran Chand Bhagat Sarraf Vidisha Vs Karan Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0091
High Courts03 Dec 2013
Ku. Rekha Yadav Vs Harish Chandra Yadav and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0073
High Courts03 Dec 2013Disposed Off
Dr. Vishwanath Prasad Agnihotri and Others Vs The M.P. State Co-operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0065
High Courts03 Dec 2013Disposed Off
Gulzari Lal Choudhary Vs The M.P. State Co-operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0064
High Courts03 Dec 2013Allowed
Smt. Stella Peter Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0061
High Courts03 Dec 2013Disposed Off
V.K. Pingle Vs The M.P. State Co-operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0053
High Courts02 Dec 2013Allowed
Shanti Bai Vs Commissioner
Madhya Pradesh High Court · (2014) 141 FLR 876
High Courts02 Dec 2013Dismissed
M.P. State Electricity Board Vs Mannu Lal
Madhya Pradesh High Court · (2013) 12 MP CK 0179
High Courts02 Dec 2013Allowed
Rajendra Badholia and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0178
High Courts02 Dec 2013Dismissed
Chandar Singh Maravi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0177
High Courts02 Dec 2013Disposed Off
Badri Prasad Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0176
High Courts02 Dec 2013Dismissed
Satish Kumar Jaiswal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0162
High Courts02 Dec 2013Dismissed
Kailash Prasad Sahu Vs Smt. Vidya Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0161
High Courts02 Dec 2013Allowed
Bharat Kumar Sharma Vs Hidayatullah
Madhya Pradesh High Court · (2013) 12 MP CK 0160
High Courts02 Dec 2013Allowed
Saroj Kumar Mishra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0159
High Courts02 Dec 2013Allowed
Anand Lal Patel Vs Indian Oil Corporation Ltd.
Madhya Pradesh High Court · (2013) 12 MP CK 0156
High Courts02 Dec 2013Disposed Off
Ramlal Saket and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0155
High Courts02 Dec 2013Dismissed
Mallo Devi and Another Vs Om Karan Mishra and Others
Madhya Pradesh High Court · AIR 2014 MP 38 : (2014) 1 JLJ 117