High Courts02 Dec 2013Dismissed
Managing Director, National Textiles Corporation Ltd. and Others Vs Ashok Prajapati
Madhya Pradesh High Court · (2014) LabIC 508
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 11 of 136
High Courts02 Dec 2013Allowed
Santosh Shah Vs The state of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0102
High Courts02 Dec 2013Disposed Off
Rajesh Kumar Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0082
High Courts02 Dec 2013Allowed
Kailash Prasad Urmaliya and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 1465
High Courts02 Dec 2013Dismissed
Bandhu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0080
High Courts02 Dec 2013Dismissed
Surendra Pratap Singh Thakur Vs Beni Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0077
High Courts02 Dec 2013Allowed
Smt. Sunita Tekade Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0076
High Courts02 Dec 2013Dismissed
Yogendra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0075
High Courts02 Dec 2013Allowed
Prem Giri Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0074
High Courts02 Dec 2013Allowed
Sant Prasad Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0060
High Courts02 Dec 2013Allowed
G.B. Pawar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0059
High Courts02 Dec 2013Allowed
Sonsoy Nageshwar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0057
High Courts30 Nov 2013
Bhagwan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 2014 MP 48
High Courts30 Nov 2013Partly Allowed
Jaypal Borker Vs Principal Secretary the Satate of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0144
High Courts29 Nov 2013Partly Allowed
Babloo and Sanju Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 JLJ 99
High Courts29 Nov 2013Dismissed
Ram Kumar Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0099
High Courts29 Nov 2013Allowed
Smt. Geeta Mishra Vs Krishna Mohan Mishra
Madhya Pradesh High Court · (2013) 11 MP CK 0021
High Courts29 Nov 2013
State of M.P. and Others Vs Dule Singh Solanki and Others
Madhya Pradesh High Court · (2014) 2 JLJ 69 : (2014) 1 MPHT 331 : (2014) 2 MPLJ 239
High Courts29 Nov 2013Disposed Off
Mahaveer Trust Indore Vs The Additional Collector and Others
Madhya Pradesh High Court · (2014) 1 JLJ 283
High Courts29 Nov 2013Disposed Off
Gulab Makode Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPHT 369