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Madhya Pradesh High Court judgments, 2013

2,704 judgments · page 12 of 136

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High Courts29 Nov 2013Dismissed

Ranchodlal Vs State of M.P.

Madhya Pradesh High Court · (2014) 2 MPHT 389 : (2014) 2 MPLJ 610

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High Courts28 Nov 2013Disposed Off

Gangabai Vs State of M.P.

Madhya Pradesh High Court · (2014) 3 MPLJ 451

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High Courts28 Nov 2013Dismissed

Tarun Niware Vs Muncipal Corporation

Madhya Pradesh High Court · (2013) 11 MP CK 0143

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High Courts28 Nov 2013Dismissed

Devendra Prakash Mishra and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 1 MPHT 12 : (2014) 1 MPLJ 588

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High Courts28 Nov 2013Disposed Off

Daya Shankar Sakyawar Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2013) 11 MP CK 0098

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High Courts28 Nov 2013Dismissed

Babulal Vs Shivram

Madhya Pradesh High Court · (2013) 11 MP CK 0090

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High Courts28 Nov 2013Dismissed

Isharat Ali Vs Mangla Karoliya

Madhya Pradesh High Court · (2013) 11 MP CK 0031

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High Courts28 Nov 2013Dismissed

Mohd. Iftekhar Khan @ Mohd. Gulfam Vs The Municipal Corporation Bhopal

Madhya Pradesh High Court · (2013) 11 MP CK 0030

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High Courts28 Nov 2013Partly Allowed

Ramesh Chandra Bansal Vs State of M.P.

Madhya Pradesh High Court · (2013) 11 MP CK 0022

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High Courts28 Nov 2013Dismissed

Commissioner, Municipal Corpation, Katni Vs Ajay Prakash Mishra

Madhya Pradesh High Court · (2013) 11 MP CK 0020

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High Courts28 Nov 2013

Maniram Soni Vs Kanhaiyalal and Another

Madhya Pradesh High Court · (2013) ILR (MP) 2936

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High Courts28 Nov 2013Allowed

Afsar Ara Vs Iqbal Sharif

Madhya Pradesh High Court · (2014) 3 MPLJ 324

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High Courts27 Nov 2013Dismissed

Madanmohan Vs Kabulbai

Madhya Pradesh High Court · (2014) 2 MPHT 386 : (2014) 2 MPLJ 600

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High Courts27 Nov 2013

Jabbar, Farooque, Mohammad Ishaq and Mohammad Yusuf Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 11 MP CK 0097

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High Courts27 Nov 2013Allowed

Mahaveer Prasad Dwivedi Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 11 MP CK 0096

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High Courts27 Nov 2013Disposed Off

K.N. Panday Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 11 MP CK 0040

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High Courts27 Nov 2013Allowed

Neekelal Patel Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 11 MP CK 0039

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High Courts27 Nov 2013Allowed

Kamleshwar Singh and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 11 MP CK 0036

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High Courts27 Nov 2013Dismissed

Usha Bai Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 11 MP CK 0024

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High Courts27 Nov 2013

Swati Sikarwar Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 11 MP CK 0023

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