COURT ARCHIVE

Madhya Pradesh High Court judgments, 1998

593 judgments · page 1 of 30

High Courts18 Dec 1998Dismissed

Dinesh Kumar and Others Vs Rasik Bihari Joshi and Another

Madhya Pradesh High Court · (1999) 1 MPJR 439 : (1999) 3 RCR(Criminal) 593

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 120B, 494

High Courts18 Dec 1998Dismissed

Dr. Amin Bhabha Vs State of M.P.

Madhya Pradesh High Court · (2000) 1 MPJR 425

Penal Code, 1860 (IPC) — Section 193, 201

High Courts18 Dec 1998

Harsahay and Another Vs Ajay Kumar and Others

Madhya Pradesh High Court · (2000) ACJ 1078

Motor Vehicles Act, 1988 — Section 140

High Courts16 Dec 1998Allowed

Mahesh Kumar Patel and Others Vs Mahesh Kumar Vyas and Others

Madhya Pradesh High Court · (2000) 2 MPJR 145

Hindu Succession Act, 1956 — Section 14(1), 15, 15(1), 15(2)(b), 16

High Courts16 Dec 1998Dismissed

Rajesh Vs Dalip and Others

Madhya Pradesh High Court · AIR 1999 MP 66 : (2000) ILR (MP) 1254 : (1999) 2 MPLJ 182

Motor Vehicles Act, 1988 — Section 140(2), 142

High Courts15 Dec 1998Dismissed

Amar Singh Vs Ramkunwarbai and Others

Madhya Pradesh High Court · (1999) 2 JLJ 126

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)

High Courts15 Dec 1998

Union of India (UOI) Vs Grasim Industries Ltd.

Madhya Pradesh High Court · (1999) ECR 227 : (2000) 116 ELT 28

Central Excise Rules, 1944 — Rule 11B, 57, 57ACentral Excises and Salt Act, 1944 — Section 11B, 35

High Courts15 Dec 1998Dismissed

Rajesh Raghunath Vs Dalip Jagannath and others

Madhya Pradesh High Court · (1999) 2 MPLJ 182

Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 142

High Courts11 Dec 1998

Gopal Vs State of M.P.

Madhya Pradesh High Court · (1999) CriLJ 1438 : (2003) ILR (MP) 716

Criminal Procedure Code, 1973 (CrPC) — Section 389, 439

High Courts10 Dec 1998Allowed

Raj Kaur Randhawa (Smt.) Vs Kinetic Gallery and Another

Madhya Pradesh High Court · (2000) 1 JLJ 67 : (2000) 1 MPJR 497 : (2000) 2 MPLJ 72

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, 15Court Fees Act, 1870 — Article 17, 7Suits Valuation Act, 1887 — Section 3, 4, 8

High Courts09 Dec 1998Dismissed

Hemlata Pathak (Smt.) and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (1999) ILR (MP) 931 : (1999) 2 JLJ 96 : (1999) 2 MPJR 235

Constitution of India, 1950 — Article 226Madhya Pradesh General Clauses Act, 1957 — Section 10Madhya Pradesh Municipal Corporation Act, 1956 — Section 18, 37, 46, 46(3)

High Courts09 Dec 1998

State of M.P. Vs Molai Kol

Madhya Pradesh High Court · (1999) 1 JLJ 286 : (1999) 2 MPLJ 558

Penal Code, 1860 (IPC) — Section 201, 302, 34, 354(3), 376(2)

High Courts09 Dec 1998Dismissed

Surja Devi and Others Vs Shivdevi and Others

Madhya Pradesh High Court · (1999) 1 MPJR 645 : (1999) 2 MPLJ 51

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100

High Courts09 Dec 1998Dismissed

Shivdevi and Others Vs Surja Devi and Others

Madhya Pradesh High Court · (1999) 4 CivCC 688 : (1999) 1 MPJR 589 : (1999) 1 MPLJ 583 : (1999) 3 RCR(Civil) 497 : (1999) 3 RCR(Criminal) 319

Evidence Act, 1872 — Section 45

High Courts09 Dec 1998

Superintending Engineer, P.W.D. and Another Vs Dev Prakash Shrivas and Others

Madhya Pradesh High Court · (1999) 1 JLJ 391 : (1999) 2 LLJ 663 : (1999) 1 MPJR 1 : (1999) 1 MPLJ 466

Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 2(2)Madhya Pradesh Industrial Employment (Standing Orders) Rules, 1963 — Rule 7

High Courts08 Dec 1998

Balram and Another Vs State of M.P.

Madhya Pradesh High Court · (1999) 2 JLJ 195

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 113A, 50Penal Code, 1860 (IPC) — Section 109, 304B, 306, 494, 497

High Courts07 Dec 1998

COMMIMONER OF INCOME TAX Vs ABHYESHWAR

Madhya Pradesh High Court · (1999) 153 CTR 372

Income Tax Act, 1961 — Section 256, 271B

High Courts07 Dec 1998Allowed

Shyamabai Vs Radhakisan

Madhya Pradesh High Court · (2000) 1 DMC 618

High Courts04 Dec 1998Dismissed

Bhagwani Sahu Vs Vijay Kumar Mohanty and Others

Madhya Pradesh High Court · (2000) ACJ 1240

Penal Code, 1860 (IPC) — Section 173

High Courts04 Dec 1998Dismissed

B.K. Dubey Vs Lokayukt and Others

Madhya Pradesh High Court · (1999) ILR (MP) 459 : (1999) 2 JLJ 5 : (1999) 2 MPJR 70 : (1999) 1 MPLJ 711

Constitution of India, 1950 — Article 226