High Courts29 Dec 2022Allowed
Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0191
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2022
1,355 judgments · page 1 of 68
High Courts29 Dec 2022Allowed
Govind Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0190
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 397(1), 437(3)Limitation Act, 1963 — Section 5
High Courts29 Dec 2022Allowed
Suresh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0189
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 450, 506
High Courts29 Dec 2022Allowed
Dinesh Bhilala Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0188
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 34, 354, 376, 376(1), 376(2)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts29 Dec 2022Allowed
Banti Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0187
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1), 49(A)
High Courts29 Dec 2022Allowed
Kana @ Kanhaiyalal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0186
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376(2)(N), 506
High Courts29 Dec 2022Allowed
Jitendra Singh Kushwah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0185
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Dec 2022Allowed
Radheshyam Dangi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0184
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 323, 326, 506
High Courts29 Dec 2022Allowed
Sonu Kanjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0183
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Dec 2022Allowed
Amit Saxena Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0182
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(B)
High Courts29 Dec 2022Allowed
Deepak Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0181
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(j), 6
High Courts29 Dec 2022Allowed
Firoz Mohammad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0180
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Govansh Vadh Pratished Adhiniyam, 2004 — Section 4, 6, 9Prevention Of Cruelty To Animals Act, 1960 — Section 11D
High Courts29 Dec 2022Allowed
Rahul Dabi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0179
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Dec 2022Disposed Of
Sunil Sharma And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0178
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 409, 420
High Courts29 Dec 2022Allowed
Sahiram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0177
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts29 Dec 2022Disposed Of
Neha And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0176
Code Of Criminal Procedure, 1973 — Section 144, 151Indian Penal Code, 1860 — Section 141, 143, 503
High Courts29 Dec 2022Allowed
Menabai Kanjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0175
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Dec 2022Allowed
Rahees Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0174
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 376(2)(N), 506
High Courts29 Dec 2022Allowed
Somvati Kanjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0173
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Dec 2022Disposed Of
Nidhi Lohiya (Gupta) Vs Gaurav Lohiya
Madhya Pradesh High Court · (2022) 12 MP CK 0171
Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)