High Courts31 Dec 1960Allowed
Gangaram Bhukkan Vs Jatibai and Another
Madhya Pradesh High Court · (1961) MPLJ 383
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1960
461 judgments · page 1 of 24
High Courts24 Dec 1960Dismissed
Bhagwandas Parsadilal Vs Surajmal and Another
Madhya Pradesh High Court · AIR 1961 MP 237 : (1962) ILR (MP) 443 : (1961) JLJ 427
Transfer of Property Act, 1882 — Section 108, 53ATrusts Act, 1882 — Section 91
High Courts24 Dec 1960Dismissed
Kanhaiyalal and Others Vs Devi Singh
Madhya Pradesh High Court · AIR 1961 MP 302 : (1961) CriLJ 642 : (1961) JLJ 442
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 113, 145, 145(1)
High Courts24 Dec 1960Allowed
Gulab Chand Vs Chhatar Singh
Madhya Pradesh High Court · (1961) JLJ 191
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts24 Dec 1960Allowed
Gulabchand Vs Chhatar Singh
Madhya Pradesh High Court · (1961) JLJ 395
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts23 Dec 1960Dismissed
Badruddin Vs Tufail Ahmed
Madhya Pradesh High Court · (1963) JLJ 263
Limitation Act, 1963 — Article 113Specific Relief Act, 1877 — Section 22
High Courts23 Dec 1960Allowed
Sajjad Hussain Vs Aminakhatunbi
Madhya Pradesh High Court · (1961) JLJ 326
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Court Fees Act, 1870 — Section 7
High Courts23 Dec 1960Dismissed
Mulla Badruddin Vs Master Tufail Ahmed
Madhya Pradesh High Court · AIR 1963 MP 31 : (1961) ILR (MP) 691 : (1962) 7 MPLJ 517 : (1962) MPLJ 61
Contract Act, 1872 — Section 37, 55Specific Relief Act, 1877 — Section 22
High Courts23 Dec 1960Dismissed
Giriraj Kishore Vs Ramchandra
Madhya Pradesh High Court · (1961) JLJ 311
Transfer of Property Act, 1882 — Section 110
High Courts22 Dec 1960
Gangadhar Vs State
Madhya Pradesh High Court · (1963) JLJ 915
Constitution of India, 1950 — Article 19(5)Penal Code, 1860 (IPC) — Section 124A, 505
High Courts22 Dec 1960Allowed
Raigarh Jute Mills Ltd. Vs Municipal Committee, Raigarh
Madhya Pradesh High Court · (1961) MPLJ 233
Constitution of India, 1950 — Article 19(1)(f)
High Courts19 Dec 1960
Gopal Vs State of Madhya Pradesh (Secretary, Education Department)
Madhya Pradesh High Court · (1962) 2 LLJ 249 : (1961) 6 MPLJ 579
Constitution of India, 1950 — Article 226, 311
High Courts19 Dec 1960Allowed
Calico Mills Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1961 MP 257 : (1961) ILR (MP) 67 : (1961) JLJ 376 : (1961) 6 MPLJ 474
Central Provinces and Berar Entertainments Duty Act, 1936 — Section 2, 3(1)
High Courts19 Dec 1960Dismissed
Ramchandra Vishnu Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1961 MP 247 : (1961) JLJ 362 : (1961) 6 MPLJ 430
Constitution of India, 1950 — Article 13, 14
High Courts19 Dec 1960Dismissed
State of M.P. Vs Ranjeet Singh and Another
Madhya Pradesh High Court · (1962) JLJ 187 : (1961) MPLJ 721
Criminal Procedure Code, 1898 (CrPC) — Section 109, 161Penal Code, 1860 (IPC) — Section 161
High Courts19 Dec 1960Allowed
Mulla Haji Yusufali and Another Vs Pandit Laxminarayan
Madhya Pradesh High Court · AIR 1961 MP 311 : (1961) ILR (MP) 718 : (1961) JLJ 368
Constitution of India, 1950 — Article 19(1)
High Courts19 Dec 1960Allowed
Rishabh Kumar Vs K.C. Sharma and Others
Madhya Pradesh High Court · AIR 1961 MP 329 : (1961) JLJ 332 : (1961) 6 MPLJ 436
High Courts19 Dec 1960
D.B. Ballabhdas Manoolal Kanhaiyalal (M/S.) Vs Commissioner of Income Tax, M.P., Nagpur
Madhya Pradesh High Court · (1962) MPLJ 1175
Income Tax Act, 1961 — Section 10(2)(vii), 66(1)