COURT ARCHIVE

Madhya Pradesh High Court judgments, 1960

461 judgments · page 3 of 24

High Courts09 Dec 1960Dismissed

Shrikrishan Moolchand Vs Deokinandan Sardharam and Others

Madhya Pradesh High Court · AIR 1961 MP 314 : (1961) ILR (MP) 597 : (1961) JLJ 462 : (1961) 6 MPLJ 538

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 30 Rule 4, Order 41 Rule 33, Order 41 Rule 4Contract Act, 1872 — Section 45

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High Courts07 Dec 1960Allowed

Mst. Saraswatibai and Others Vs Govindrao Keshavrao Mahajan and Others

Madhya Pradesh High Court · AIR 1961 MP 145 : (1961) 6 MPLJ 256

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 17, Order 21 Rule 30, 73

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High Courts07 Dec 1960Allowed

Guruprasad Matadin Shukla Vs Pritram Madho Singh

Madhya Pradesh High Court · (1961) ILR (MP) 391 : (1961) JLJ 537 : (1961) MPLJ 530

Constitution of India, 1950 — Article 227

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High Courts07 Dec 1960Allowed

Saraswatibai Vs Govindrao

Madhya Pradesh High Court · (1961) JLJ 166

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(j), 63, 73

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High Courts06 Dec 1960Dismissed

Phoolchand Harishankar Vs Malthooprasad Jagannathprasad

Madhya Pradesh High Court · (1961) JLJ 484 : (1961) MPLJ 290

Central Provinces Land Revenue Act, 1881 — Section 149Limitation Act, 1963 — Article 12

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High Courts06 Dec 1960

Habibullah Vs State

Madhya Pradesh High Court · (1961) JLJ 557

Penal Code, 1860 (IPC) — Section 353, 503, 506

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High Courts05 Dec 1960Allowed

Malojirao Shitole Vs Kanhaiyalal Hazarelal

Madhya Pradesh High Court · (1961) JLJ 491

Civil Procedure Code, 1908 (CPC) — Section 100Gwalior Civil Procedure Code — Section 525

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High Courts02 Dec 1960Allowed

Kundanlal Vs Sahibchand

Madhya Pradesh High Court · (1961) JLJ 306

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High Courts30 Nov 1960Allowed

Raghubar Vs Babulal

Madhya Pradesh High Court · (1961) JLJ 423

Transfer of Property Act, 1882 — Section 60

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High Courts30 Nov 1960

Swadeshi Cotton and Flour Mills (Private) Ltd., Indore Vs Commissioner of Income Tax, Nagpur

Madhya Pradesh High Court · (1961) JLJ 498 : (1961) MPLJ 594

Income Tax Act, 1961 — Section 10(2)(x), 66(1)

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High Courts30 Nov 1960Allowed

Ramprasad and Others Vs State of M.P.

Madhya Pradesh High Court · (1962) JLJ 629 : (1967) MPLJ 810

Penal Code, 1860 (IPC) — Section 147, 148, 302, 323

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High Courts30 Nov 1960Allowed

Munnalal Beharilal Jain and Another Vs Balchand Lachmandas and Others

Madhya Pradesh High Court · (1961) JLJ 280 : (1961) MPLJ 221

Registration Act, 1908 — Section 77Transfer of Property Act, 1882 — Section 53A

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High Courts30 Nov 1960Allowed

The Union of India (UOI) Vs Raigarh Jute Mills Ltd.

Madhya Pradesh High Court · AIR 1961 MP 251 : (1961) JLJ 608 : (1961) 6 MPLJ 484

Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 72

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High Courts30 Nov 1960Dismissed

Sadaram Kanhaiya and Others Vs Sobharam Sadaram Kalar and Another

Madhya Pradesh High Court · AIR 1962 MP 23 : (1961) ILR (MP) 90 : (1961) 6 MPLJ 526

Evidence Act, 1872 — Section 101

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High Courts30 Nov 1960Dismissed

Mulla Qamruddin Naib Mulla Abdul Ali Vs Brijmohandas Shrikishandas and Others

Madhya Pradesh High Court · AIR 1962 MP 25 : (1961) ILR (MP) 97 : (1961) 6 MPLJ 480

Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 15, 52, 54

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High Courts30 Nov 1960Dismissed

Radhey Lal Maheshwari Vs Dr. D.P. Mishra, Vice-Chancellor, Saugar University and Others

Madhya Pradesh High Court · (1961) JLJ 241 : (1961) MPLJ 371

Saugar University Act, 1946 — Section 14(5)

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High Courts29 Nov 1960Allowed

Hazarilal Hariram and Another Vs Nathmal Champalal and Another

Madhya Pradesh High Court · (1961) JLJ 227 : (1961) MPLJ 350

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High Courts29 Nov 1960Dismissed

Draboo Beni Singh Vs Bansilal Bhole Patel

Madhya Pradesh High Court · (1961) JLJ 238 : (1961) MPLJ 253

Evidence Act, 1872 — Section 32(5)

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High Courts29 Nov 1960Dismissed

Bhagwant Vs Ramchandra

Madhya Pradesh High Court · (1961) JLJ 286

Madhya Bharat Zamindari Abolition Act, 1951 — Section 38

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High Courts28 Nov 1960Dismissed

State Vs Darshan Singh

Madhya Pradesh High Court · (1961) JLJ 1003

Criminal Procedure Code, 1898 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 304ARailways Act, 1890 — Section 101

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