High Courts19 Dec 1960
Ballabhdas Manoolal Vs Commissioner, Income Tax, M.P.
Madhya Pradesh High Court · (1961) JLJ 341
Income Tax Act, 1961 — Section 10(2)(vii), 66(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1960
461 judgments · page 2 of 24
High Courts17 Dec 1960Dismissed
Gopal Vishnu Pitre Vs State
Madhya Pradesh High Court · (1961) JLJ 454
Constitution of India, 1950 — Article 226, 311
High Courts17 Dec 1960Dismissed
Luxminarain Pathak Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 1961 MP 365 : (1961) JLJ 903 : (1961) 6 MPLJ 700
Central Provinces and Berar Police Regulations, 1919 — Regulation 229Constitution of India, 1950 — Article 311
High Courts16 Dec 1960
Lal Bhargavendra Singh Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1962 MP 257
Constitution of India, 1950 — Article 31Limitation Act, 1908 — Article 120, 131
High Courts16 Dec 1960Dismissed
Lal Bhargavendra Singh Vs Union of India and Others
Madhya Pradesh High Court · (1961) JLJ 820 : (1961) MPLJ 549
Constitution of India, 1950 — Article 31Limitation Act, 1963 — Article 131
High Courts16 Dec 1960Dismissed
Hariprashad Narayanjee Jaiwal Vs Chandrojirao Sambhajeerao Angre
Madhya Pradesh High Court · AIR 1962 MP 69 : (1962) JLJ 429
Contract Act, 1872 — Section 135
High Courts14 Dec 1960Allowed
Century Spinning and Manufacturing Co. Ltd. Vs Motilal Dhariwal
Madhya Pradesh High Court · AIR 1961 MP 333 : (1961) ILR (MP) 707 : (1961) JLJ 629 : (1961) 6 MPLJ 421
Arbitration Act, 1940 — Section 34
High Courts14 Dec 1960Dismissed
Badri Bhikaram Vs Regional Director Employees' State Insurance Corporation
Madhya Pradesh High Court · AIR 1961 MP 256
Employees State Insurance (General) Regulations, 1950 — Section 76Employees State Insurance Act, 1948 — Section 82(2)
High Courts14 Dec 1960Dismissed
Gowardhan Baxiram Vs Bhawani Prasad Dinaram
Madhya Pradesh High Court · (1961) MPLJ 649
Partnership Act, 1932 — Section 16
High Courts14 Dec 1960Dismissed
Badri Vs Regional Director E. S. I.
Madhya Pradesh High Court · (1961) JLJ 147
Employees State Insurance (General) Regulations, 1950 — Section 76
High Courts14 Dec 1960
Ramnath Vs State
Madhya Pradesh High Court · (1961) JLJ 433
Madhya Bharat Gambling Act, 1949 — Section 3, 4, 6
High Courts13 Dec 1960Allowed
Lalta Prasad Vs Shyammohan Laxminarayan and Others
Madhya Pradesh High Court · AIR 1961 MP 244
Limitation Act, 1908 — Section 12
High Courts12 Dec 1960Dismissed
State Vs Mehtar
Madhya Pradesh High Court · (1961) JLJ 985
Central Provinces and Berar Panchayats Act, 1946 — Section 73Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 352
High Courts12 Dec 1960Allowed
Hansraj Vs Champalal
Madhya Pradesh High Court · (1961) JLJ 393
Evidence Act, 1872 — Section 32(2), 35
High Courts12 Dec 1960Dismissed
Ramratan Vs Chaturbhuj
Madhya Pradesh High Court · (1961) JLJ 144
Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 20
High Courts12 Dec 1960Dismissed
Ram Nath Vs Chaturbhuj
Madhya Pradesh High Court · (1961) JLJ 407
Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 20
High Courts12 Dec 1960Dismissed
Mangilal Mali Vs State
Madhya Pradesh High Court · (1963) JLJ 352
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 70(1), 70(2)
High Courts09 Dec 1960Dismissed
Harkaran Vs Champalal
Madhya Pradesh High Court · (1961) JLJ 313
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 8
High Courts09 Dec 1960Dismissed
Harkaran Ghasiram Agarwal Vs Champalal Chhotelal Mahajan
Madhya Pradesh High Court · AIR 1962 MP 22 : (1961) ILR (MP) 741 : (1961) 6 MPLJ 327
Contract Act, 1872 — Section 23Forest Rules, 1927 — Rule 33, 33(1)