High Courts04 Jan 1960Dismissed
S.S. Pandey Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1961 MP 293 : (1961) JLJ 996
Fundamental Rules — Rule 56, 74, 86
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1960
461 judgments · page 24 of 24