High Courts29 Jan 1960Dismissed

Purushottam Vs Ramchandra

Madhya Pradesh High Court · (1960) JLJ 427 : (1960) MPLJ 631

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 113
High Courts28 Jan 1960Allowed

Saira Bai Vs S.S. Joshi and Another

Madhya Pradesh High Court · AIR 1960 MP 260 : (1960) JLJ 822 : (1960) 5 MPLJ 736

Administration of Evacuee Property Act, 1950 — Section 7Registration Act, 1908 — Section 18
High Courts22 Jan 1960Dismissed

Horace Ross Vs The State Govt. of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1960 MP 252 : (1960) 1 FLR 364 : (1960) ILR (MP) 59 : (1960) JLJ 428 : (1961) 1 LLJ 272 : (1960) 5 MPLJ 392

All India Services (Discipline and Appeal) Rules, 1955 — Rule 17(2)All India Services (Leave) Rules, 1955 — Rule 3, 9Constitution of India, 1950 — Article 226, 311
High Courts22 Jan 1960Allowed

Pramodhan Bihari Saran Vs State

Madhya Pradesh High Court · (1961) JLJ 1092

Constitution of India, 1950 — Article 226Rewa Rajya Dewarth Tatha Dharmarth Dan Sampatti Vidhan — Section 16, 6
High Courts20 Jan 1960Dismissed

Somadutta Vs Janapad Sabha, Sohagpur

Madhya Pradesh High Court · (1962) JLJ 181

Central Provinces and Berar Commissioners (Constructions of References) Act, 1948 — Section 7Local Government Act, 1948 — Section 119, 120, 123, 124