High Courts29 Dec 1954
Yakub Khan Ibrahim Khan Vs State of Bhopal
Madhya Pradesh High Court · AIR 1955 MP 17 : (1955) CriLJ 1559
General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 409, 71
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1954
60 judgments · page 1 of 3
High Courts19 Dec 1954Dismissed
Sundarlal Baijnath Jaiswal Vs State of Madhya Bharat and others
Madhya Pradesh High Court · AIR 1955 MP 161
Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 226, 227
High Courts17 Dec 1954Allowed
Magnibai Kishorjee Vs Kesrimal Sawairam and another
Madhya Pradesh High Court · AIR 1955 MP 159
Transfer of Property Act, 1882 — Section 53, 53(1)
High Courts13 Dec 1954
Gyara Panch Vs State
Madhya Pradesh High Court · (1956) CriLJ 535
Constitution of India, 1950 — Article 132, 134, 136Penal Code, 1860 (IPC) — Section 188
High Courts10 Dec 1954Allowed
Laxman Gopal Vs Gangabai and another
Madhya Pradesh High Court · AIR 1955 MP 138
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts08 Dec 1954
Girdharilal Gangrade and others Vs Fatehchand Gangrade and another
Madhya Pradesh High Court · (1954) 12 MP CK 0001
Special Marriage Act, 1872 — Section 23
High Courts06 Dec 1954Dismissed
Pannalal and others Vs Deoji Dhanji
Madhya Pradesh High Court · AIR 1955 MP 109
Civil Procedure Code, 1908 (CPC) — Section 119, 2
High Courts03 Dec 1954Allowed
Kedarnath Vs Kailashnath
Madhya Pradesh High Court · AIR 1955 MP 42
Penal Code, 1860 (IPC) — Section 211
High Courts02 Dec 1954Dismissed
Dayaram Vs The State
Madhya Pradesh High Court · AIR 1955 MP 65
Constitution of India, 1950 — Article 228
High Courts01 Dec 1954
Badamilal Ramdhan and Others Vs The State
Madhya Pradesh High Court · AIR 1955 MP 20 : (1955) CriLJ 1561
Penal Code, 1860 (IPC) — Section 109, 161, 162, 163, 164
High Courts30 Nov 1954
Mushtaq Ali and Others Vs Bulaki Chand and Others
Madhya Pradesh High Court · (1956) CriLJ 42
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 438
High Courts26 Nov 1954Dismissed
Madanlal Vs State of Madhya Bharat
Madhya Pradesh High Court · AIR 1955 MP 111
Specific Relief Act, 1877 — Section 56(i)
High Courts10 Nov 1954Dismissed
Ramlal Gupta Vs Principal, Victoria College, Gwalior
Madhya Pradesh High Court · AIR 1955 MP 33
Constitution of India, 1950 — Article 226
High Courts02 Nov 1954Dismissed
Kukaji Vs Basantilal
Madhya Pradesh High Court · AIR 1955 MP 93
Registration Act, 1908 — Section 17, 22, 28, 30, 49Transfer of Property Act, 1882 — Section 53A
High Courts22 Oct 1954Allowed
Bheron Singh Bonder Singh Vs Ramchandra Bai and Another
Madhya Pradesh High Court · (1954) 10 MP CK 0012
High Courts22 Oct 1954Dismissed
Bheron Singh Bonder Singh Vs Ramchandra Bai and another
Madhya Pradesh High Court · (1954) 10 MP CK 0007
High Courts22 Oct 1954Dismissed
Bheron Singh Vs Ramchandra
Madhya Pradesh High Court · (1954) 10 MP CK 0005
High Courts16 Oct 1954Dismissed
Samirmal Vs Gendalal
Madhya Pradesh High Court · AIR 1955 MP 81
Stamp Act, 1899 — Section 35, 36, 61