High Courts05 Apr 1954Dismissed
The State Vs Montier
Madhya Pradesh High Court · AIR 1955 MP 80
Penal Code, 1860 (IPC) — Section 71
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1954
79 judgments · page 4 of 4
High Courts03 Apr 1954
Tekchand Meghraj Vs Municipal Commr. and Others
Madhya Pradesh High Court · (1954) 04 MP CK 0002
Constitution of India, 1950 — Article 226Indore Rent Control Order, 1950 — Section 23, 9
High Courts02 Apr 1954Dismissed
Rajmal Mishrimal and others Vs Rajmal Khemchand and another
Madhya Pradesh High Court · AIR 1955 MP 28
High Courts31 Mar 1954
Akhtar Husein Munshi Baker Husein Vs Deshraj Balmukund
Madhya Pradesh High Court · AIR 1955 MP 21
Civil Procedure Code, 1908 (CPC) — Section 115, 80Constitution of India, 1950 — Article 226, 227Government Of India Act, 1915 — Section 107
High Courts23 Mar 1954
Ahmadhasan Munshi Nanne Vs Mishrilal Bhavarlal and another
Madhya Pradesh High Court · AIR 1955 MP 48
High Courts09 Mar 1954
Devi Singh Bapu Singh Vs State
Madhya Pradesh High Court · AIR 1955 MP 34 : (1955) CriLJ 471
Penal Code, 1860 (IPC) — Section 304, 96, 99
High Courts05 Mar 1954
The State and Others Vs Narayan Nandram Sarpanch and Others
Madhya Pradesh High Court · (1954) CriLJ 1739
Constitution of India, 1950 — Article 14, 20, 228
High Courts05 Mar 1954
Hubbalal and Others Vs State of Madhya Bharat
Madhya Pradesh High Court · (1955) CriLJ 476
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 10, 9
High Courts22 Feb 1954Dismissed
Amarnath Nikkuram Vs Mohan Singh and Surjan Singh
Madhya Pradesh High Court · (1954) 02 MP CK 0003
Contract Act, 1872 — Section 55
High Courts18 Feb 1954Dismissed
Murlidhar Vs Kadam Singh and others
Madhya Pradesh High Court · AIR 1954 MP 111
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 83
High Courts16 Feb 1954
Kadam Singh Vs State of Madhya Bharat
Madhya Pradesh High Court · (1954) CriLJ 1062
Constitution of India, 1950 — Article 226
High Courts22 Jan 1954Allowed
Takhatmal Vs Hiralal
Madhya Pradesh High Court · (1959) JLJ 605
Contract Act, 1872 — Section 60Limitation Act, 1963 — Article 85
High Courts20 Jan 1954Dismissed
Bhawaniram Raghunathji and another Vs Mahomed Hussain Musekhan and others
Madhya Pradesh High Court · (1954) 01 MP CK 0009
High Courts19 Jan 1954Dismissed
Hazarimal Bhanwarlal and another Vs Dr. Dattraya Chintaman and others
Madhya Pradesh High Court · AIR 1955 MP 79
Provincial Insolvency Act, 1920 — Section 42
High Courts18 Jan 1954Dismissed
Bachhraj Bhandari Trust and others Vs Ramprasad Rathi and another
Madhya Pradesh High Court · (1954) 01 MP CK 0008
High Courts16 Jan 1954
Randhira Vs The State
Madhya Pradesh High Court · AIR 1954 MP 83 : (1954) CriLJ 872
Constitution of India, 1950 — Article 20PART B STATES (LAWS) ACT, 1951 — Section 4Penal Code, 1860 (IPC) — Section 109, 116, 161, 165, 165A
High Courts13 Jan 1954Dismissed
Salim Beg Vs Krishna Ballabh, Gulab Chand and Others
Madhya Pradesh High Court · (1954) 01 MP CK 0002
Specific Relief Act, 1877 — Section 19
High Courts08 Jan 1954
Ramgopal Chotelal Vs The State
Madhya Pradesh High Court · AIR 1954 MP 135 : (1954) CriLJ 1178
Penal Code, 1860 (IPC) — Section 409
High Courts04 Jan 1954Dismissed
Ganeshilal Vs R.B. Atal
Madhya Pradesh High Court · AIR 1955 MP 69
Constitution of India, 1950 — Article 226