High Courts12 Nov 1954Dismissed
Raghuwar Singh Vs The State
Madhya Pradesh High Court · AIR 1955 MP 43
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1954
79 judgments · page 2 of 4
High Courts10 Nov 1954Dismissed
Ramlal Gupta Vs Principal, Victoria College, Gwalior
Madhya Pradesh High Court · AIR 1955 MP 33
Constitution of India, 1950 — Article 226
High Courts02 Nov 1954Dismissed
Kukaji Vs Basantilal
Madhya Pradesh High Court · AIR 1955 MP 93
Registration Act, 1908 — Section 17, 22, 28, 30, 49Transfer of Property Act, 1882 — Section 53A
High Courts22 Oct 1954Allowed
Bheron Singh Bonder Singh Vs Ramchandra Bai and Another
Madhya Pradesh High Court · (1954) 10 MP CK 0012
High Courts22 Oct 1954Dismissed
Bheron Singh Bonder Singh Vs Ramchandra Bai and another
Madhya Pradesh High Court · (1954) 10 MP CK 0007
High Courts22 Oct 1954Dismissed
Bheron Singh Vs Ramchandra
Madhya Pradesh High Court · (1954) 10 MP CK 0005
High Courts16 Oct 1954Dismissed
Samirmal Vs Gendalal
Madhya Pradesh High Court · AIR 1955 MP 81
Stamp Act, 1899 — Section 35, 36, 61
High Courts15 Oct 1954Dismissed
Babulal Vs The State
Madhya Pradesh High Court · AIR 1955 MP 75
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Oct 1954
Gappulal Vs Kanderwal Brothers, Metal Deptt.
Madhya Pradesh High Court · AIR 1955 MP 96
High Courts11 Oct 1954Dismissed
Gendalal Ramsahi Dhanmandi Dhar and Others Vs Keshavrao Vishnupant Khare
Madhya Pradesh High Court · (1954) 10 MP CK 0010
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 17, 2(2), 48
High Courts05 Oct 1954Allowed
Raj Kumar Mills Ltd., Indore Vs Inspector, Payment of Wages, Madhya Bharat, Indore
Madhya Pradesh High Court · (1954) 10 MP CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115, 34Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 1, 10, 11, 12, 13
High Courts22 Sept 1954Allowed
Official Liquidator Vs Suleman Bhai Kachhi
Madhya Pradesh High Court · AIR 1955 MP 166
Companies Act, 1956 — Section 24
High Courts22 Sept 1954
Biharilal Vs Wasundarabai
Madhya Pradesh High Court · (1954) 09 MP CK 0001
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10Contract Act, 1872 — Section 45Succession Act, 1925 — Section 214, 214(2), 4
High Courts21 Sept 1954Allowed
Pannalal Vs Labhchand
Madhya Pradesh High Court · (1954) 09 MP CK 0004
Evidence Act, 1872 — Section 34Registration Act, 1908 — Section 41, 49Transfer of Property Act, 1882 — Section 53A
High Courts16 Sept 1954
Bhagwan Singh Vs State
Madhya Pradesh High Court · (1956) CriLJ 618
Penal Code, 1860 (IPC) — Section 302
High Courts10 Sept 1954Dismissed
Shantilal Vs State
Madhya Pradesh High Court · AIR 1956 MP 19
Penal Code, 1860 (IPC) — Section 415, 420
High Courts07 Sept 1954Allowed
Mannalal Vs Biharilal
Madhya Pradesh High Court · (1954) 09 MP CK 0002
Contract Act, 1872 — Section 30, 30A, 30B
High Courts03 Sept 1954Dismissed
Dhannalal Brijlal Vs Bhaiyalal and Another
Madhya Pradesh High Court · (1954) 09 MP CK 0006
Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 58