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Madhya Pradesh High Court judgments, 2012

1,943 judgments · page 1 of 98

High Courts21 Dec 2012

Shakila Bano Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) CriLJ 2275 : (2013) 1 MPLJ 359

Constitution of India, 1950 — Article 22, 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8National Security Act, 1980 — Section 10, 12(1), 3, 3(2)
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High Courts21 Dec 2012Dismissed

Mulu Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 2 JLJ 39

Criminal Procedure Code, 1973 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 362, 363, 364A, 365
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High Courts20 Dec 2012Allowed

Pahalwan Vs State of M.P.

Madhya Pradesh High Court · (2012) 12 MP CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 324, 354, 456
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