High Courts07 Aug 2012
Gendalal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0212
Penal Code, 1860 (IPC) — Section 307, 34, 452
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 50 of 98
High Courts07 Aug 2012Allowed
Girish Sharma and Another Vs Kailash Chandra(Dead) Through Legal Heirs
Madhya Pradesh High Court · (2012) 08 MP CK 0188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(C)
High Courts07 Aug 2012Dismissed
Vishal Bhardawaj, Ku. Karuna Sharma, Zubair Khan and Brijendra Thariya Vs State of M.P and Others and Madhya Pradesh Vyasayik
Madhya Pradesh High Court · (2012) 08 MP CK 0162
Constitution of India, 1950 — Article 309
High Courts07 Aug 2012Dismissed
Afzal Khan, Mohd. Azad and Abdul Rahim Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0060
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts07 Aug 2012
Shankar Bhilala Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0050
High Courts07 Aug 2012
Suresh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0034
Penal Code, 1860 (IPC) — Section 294, 323, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts07 Aug 2012Dismissed
Rajendra Prasad Verma Vs Union of India and others
Madhya Pradesh High Court · (2012) 08 MP CK 0023
High Courts06 Aug 2012Allowed
Smt. A. Thakkar Vs State of MP and others
Madhya Pradesh High Court · (2012) 08 MP CK 0293
High Courts06 Aug 2012
Govind Prasad Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0286
High Courts06 Aug 2012Dismissed
Inder Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0285
Penal Code, 1860 (IPC) — Section 225
High Courts06 Aug 2012Dismissed
Ram Ratan Vs Kanhiyalal and others
Madhya Pradesh High Court · (2012) 08 MP CK 0277
High Courts06 Aug 2012Dismissed
Mahendra Kumar Dubey Vs State of MP and others
Madhya Pradesh High Court · (2012) 08 MP CK 0237
High Courts06 Aug 2012Dismissed
Siroman Singh Kushwah Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0233
High Courts06 Aug 2012
Om Prakash Maraiya and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 08 MP CK 0170
High Courts06 Aug 2012
Khemchand Parasar Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0169
Constitution of India, 1950 — Article 12, 226
High Courts06 Aug 2012Allowed
Dr. Ashish Vyas Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0165
Constitution of India, 1950 — Article 226
High Courts06 Aug 2012Allowed
Munishwar Singh Kushwah Vs State of MP and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0164
Constitution of India, 1950 — Article 226
High Courts06 Aug 2012
Dheerendra Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0163
Constitution of India, 1950 — Article 226
High Courts06 Aug 2012Allowed
Ram Bharose Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0080
Penal Code, 1860 (IPC) — Section 307
High Courts06 Aug 2012
Dr. Amarjyoti Toppo Vs State of MP and others
Madhya Pradesh High Court · (2012) 08 MP CK 0076