High Courts02 Jan 2012Dismissed
Pradeep alias Rinku Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 01 MP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 397, 401Penal Code, 1860 (IPC) — Section 467, 468
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 98 of 98
High Courts02 Jan 2012
Nagrik Upbhokta Margd Arshan Manch Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) ILR (MP) 446 : (2012) 2 MPJR 57
Constitution of India, 1950 — Article 19(1), 21
High Courts02 Jan 2012
Omprakash Vs State of M.P.
Madhya Pradesh High Court · (2012) 5 MPHT 369
Criminal Procedure Code, 1973 (CrPC) — Section 397