High Courts04 Jan 2012Dismissed
State of Madhya Pradesh Vs Nand Kishore and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1296
Criminal Procedure Code, 1973 (CrPC) — Section 378Forest Act, 1927 — Section 33(1)(d)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 97 of 98
High Courts04 Jan 2012Allowed
Maya Dhobi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 01 MP CK 0096
High Courts04 Jan 2012Allowed
Bhagwandeen Choudhary Vs State of M.P. and others
Madhya Pradesh High Court · (2012) ILR (MP) 869
Constitution of India, 1950 — Article 311
High Courts04 Jan 2012
Mahendra Pasi Vs State of M.P. and others
Madhya Pradesh High Court · (2012) 01 MP CK 0072
High Courts04 Jan 2012Allowed
Jayant Kumar (Smt.) Vs Smt. Vasanti Devi and Another
Madhya Pradesh High Court · (2012) ILR (MP) 702 : (2012) 2 MPJR 324
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 17(1)(a), 17(a), 49Stamp Act, 1899 — Section 35
High Courts04 Jan 2012
Sanjay Kailashchandra Upadhyay Vs Smt. Santosh Sanjay Upadhyay
Madhya Pradesh High Court · AIR 2012 MP 93
Hindu Marriage Act, 1955 — Section 13(1)(ia), 28
High Courts04 Jan 2012Dismissed
Bankelal Soni and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1434 : (2012) 1 JLJ 421
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts04 Jan 2012Dismissed
Ramgopal Porwal Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 3 MPHT 321 : (2012) 2 MPLJ 549
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts04 Jan 2012Allowed
Rajendra and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) 01 MP CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 321Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Penal Code, 1860 (IPC) — Section 395, 427, 435, 452
High Courts03 Jan 2012Dismissed
Zafar Sahbai and Another Vs Mutwalli Committee, Intezamia Aukaf-E-Amma, Bhopal
Madhya Pradesh High Court · (2012) 01 MP CK 0066
High Courts03 Jan 2012Dismissed
Devendra Singh Vs Union of India and Others
Madhya Pradesh High Court · (2012) 01 MP CK 0061
High Courts03 Jan 2012Allowed
Union of India and Others Vs Bhaiya Lal Nai
Madhya Pradesh High Court · (2012) ILR (MP) 453
Constitution of India, 1950 — Article 227Madhya Pradesh Financial Code — Rule 56, 84
High Courts03 Jan 2012Dismissed
Vinod Prakash Saxena Vs Union of India
Madhya Pradesh High Court · (2012) ILR (MP) 1751
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 132A, 158B(b), 158BB, 260A, 260A(4)
High Courts03 Jan 2012
Balbeer Singh Vs State of M.P.
Madhya Pradesh High Court · (2012) 3 Crimes 551 : (2012) ILR (MP) 1068 : (2012) 2 MPHT 50
Criminal Procedure Code, 1973 (CrPC) — Section 360, 360(4), 361, 397, 401Penal Code, 1860 (IPC) — Section 354, 448
High Courts02 Jan 2012
Govind OD. Garg Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2012) 01 MP CK 0102
High Courts02 Jan 2012Dismissed
Indra Raj Pochate Vs State of MP and others
Madhya Pradesh High Court · (2012) 01 MP CK 0093
High Courts02 Jan 2012Dismissed
Premlal Pathak Vs State of M.P. and Ors
Madhya Pradesh High Court · (2012) 01 MP CK 0092
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts02 Jan 2012Dismissed
Dr. Ramsiya Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 01 MP CK 0088
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 12
High Courts02 Jan 2012Allowed
Aabida Begam Vs Iqbal Ahmed
Madhya Pradesh High Court · (2012) CriLJ 1517 : (2012) 3 Crimes 507 : (2012) 2 DMC 442
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127, 482
High Courts02 Jan 2012
Raju Ganesh Kamble Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 01 MP CK 0079