COURT ARCHIVE

Madhya Pradesh High Court judgments, 1978

303 judgments · page 1 of 16

High Courts18 Dec 1978Allowed

National Pesticides (Company) Vidisha Vs State of M.P. and others

Madhya Pradesh High Court · (1979) JLJ 291

Constitution of India, 1950 — Article 14, 226, 257, 73Industries (Development and Regulation) Act, 1951 — Section 13, 18G, 2, 3(e)Insecticides Act, 1968 — Section 34

High Courts18 Dec 1978

Smt. Frenibai G. Anklesaria Vs Controller of Estate Duty

Madhya Pradesh High Court · (1980) 122 ITR 878

Estate Duty Act, 1953 — Section 10

High Courts18 Dec 1978Allowed

National Pesticides (Company) and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1981) ILR (MP) 182 : (1979) MPLJ 221

Constitution of India, 1950 — Article 14, 226, 257, 73Industries (Development and Regulation) Act, 1951 — Section 13, 18G, 2, 3(e), 9Insecticides Act, 1968 — Section 34, 36

High Courts18 Dec 1978Allowed

Samrath Singh Takhat Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1979) JLJ 146 : (1979) MPLJ 200

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 437, 457, 75

High Courts16 Dec 1978Allowed

Uttam Singh Vs Sardar Singh

Madhya Pradesh High Court · (1980) JLJ 576

Usurious Loans Act, 1918 — Section 3

High Courts16 Dec 1978Allowed

Ramjilal Gupta Vs State of M.P. and another

Madhya Pradesh High Court · (1979) JLJ 397

Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 332, 332(1)(iii), 41, 41(2)Prevention of Food Adulteration Act, 1954 — Section 7

High Courts16 Dec 1978Allowed

Naresh Vs Ichrajbai

Madhya Pradesh High Court · (1979) MPLJ 591

Evidence Act, 1872 — Section 111, 41General Clauses Act, 1897 — Section 5(1)(b)Hindu Adoptions and Maintenance Act, 1956 — Section 10, 10, 11, 11, 12, 12

High Courts16 Dec 1978Allowed

Naresh Vs Ichraj Bai

Madhya Pradesh High Court · (1979) JLJ 314

Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111, 41General Clauses Act, 1897 — Section 5(1)(b)

High Courts16 Dec 1978Allowed

Shyam Lal and Others Vs The New India Assurance Co. Ltd. and Another

Madhya Pradesh High Court · (1979) ACJ 208

Motor Vehicles Act, 1988 — Section 95

High Courts11 Dec 1978Allowed

Deochand Banshidhar Vyas and others Vs State or M.P. and another

Madhya Pradesh High Court · (1979) MPLJ 806

Constitution of India, 1950 — Article 226

High Courts11 Dec 1978Dismissed

Satyanarain Tripathi Vs Nagar Palika Bhind and others

Madhya Pradesh High Court · (1980) JLJ 156 : (1979) MPLJ 687

High Courts11 Dec 1978Dismissed

Ramnath Singh Tomar Vs M.P.S.R.T. Corporation, Gwalior and others

Madhya Pradesh High Court · (1981) JLJ 270 : (1979) MPLJ 782

Constitution of India, 1950 — Article 226, 227

High Courts11 Dec 1978Allowed

Deochand and others Vs State of M.P. and another

Madhya Pradesh High Court · (1979) JLJ 571

Constitution of India, 1950 — Article 226

High Courts07 Dec 1978Dismissed

Income Tax Officer, B Ward, Jabalpur Vs B.M. Arora and another

Madhya Pradesh High Court · (1981) JLJ 670

Income Tax Act, 1961 — Section 142(1), 143(2), 271, 271(1), 273APenal Code, 1860 (IPC) — Section 420, 511

High Courts07 Dec 1978

United India Fire and General Insurance Co. Vs R.R. Jaiswal and Others

Madhya Pradesh High Court · (1985) 1 ACC 415

Employees Compensation Act, 1923 — Section 30

High Courts07 Dec 1978Dismissed

Basant Kumar Nahar Vs The Rent Controlling Authority and Another

Madhya Pradesh High Court · AIR 1979 MP 139 : (1979) JLJ 219 : (1979) 24 MPLJ 112 : (1979) MPLJ 112

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 39(2), 39(4), 42

High Courts07 Dec 1978

United India Fire and General Insurance Co. Ltd. Vs Bhairon and Others

Madhya Pradesh High Court · (1985) 1 ACC 49

Employees Compensation Act, 1923 — Section 30

High Courts04 Dec 1978Dismissed

Rukmani Devi Kabra and others Vs Narendra Kumar Sukhchand Sha

Madhya Pradesh High Court · (1979) MPLJ 746

General Clauses Act, 1897 — Section 3Transfer of Property Act, 1882 — Section 106, 107

High Courts04 Dec 1978Dismissed

Rukmini Devi and others Vs Narendra Kumar

Madhya Pradesh High Court · (1979) JLJ 735

General Clauses Act, 1897 — Section 3Transfer of Property Act, 1882 — Section 106, 107

High Courts01 Dec 1978Partly Allowed

Kapilnath Mistri Vs Shyamkishorelal Agarwal

Madhya Pradesh High Court · AIR 1979 MP 150 : (1980) ILR (MP) 1141 : (1979) JLJ 437 : (1979) 24 MPLJ 468

Madhya Pradesh Money Lenders Act, 1934 — Section 3, 7