High Courts30 Nov 1978
Kabilas and others Vs State of M.P.
Madhya Pradesh High Court · (1981) JLJ 666
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 209, 209(b), 437(1), 437(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1978
303 judgments · page 2 of 16
High Courts30 Nov 1978Allowed
Gayaram Singh Vs State of M.P. and another
Madhya Pradesh High Court · (1979) JLJ 406
Arms Act, 1959 — Section 17, 17(3), 17(9), 43Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 13
High Courts29 Nov 1978Dismissed
Ramdas Chimanlal Panch Ratna Vs Kusumbai and others
Madhya Pradesh High Court · (1979) MPLJ 116
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
High Courts29 Nov 1978Dismissed
Siddhi Bala Bose Library Association and others Vs State of M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 379
Constitution of India, 1950 — Article 14, 19, 19(1)(c), 226, 30Madhya Pradesh Ashaskiya Shikshan Sanstha Anudan Ka Pradaya Adhiniyam, 1978 — Section 1, 10, 11, 12, 2
High Courts28 Nov 1978Allowed
Manoharlal Awal Vs State of M. P. and others
Madhya Pradesh High Court · (1979) JLJ 448
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts28 Nov 1978Allowed
Manoharlal Uttamchand Awal Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1981) ILR (MP) 359 : (1979) MPLJ 364 : (1978) MPLJ 113
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts26 Nov 1978Allowed
Rubber Stamp Works, Raipur, M.P. Vs Deputy Commissioner of Sales Tax, M.P. and another
Madhya Pradesh High Court · (1979) MPLJ 483
High Courts24 Nov 1978
Commissioner of Sales Tax Vs Soubhagmal Ghasiram
Madhya Pradesh High Court · (1979) 44 STC 182
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1)
High Courts24 Nov 1978
Lalit Lazarus Vs Smt. Lavina Lazarus and Another
Madhya Pradesh High Court · AIR 1979 MP 70 : (1980) ILR (MP) 1099 : (1979) JLJ 299 : (1979) 24 MPLJ 184 : (1979) MPLJ 184
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7Divorce Act, 1869 — Section 10, 17
High Courts24 Nov 1978Allowed
Mod Singh Daryao Singh Chawada Vs State of M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 441
Madhya Pradesh Panchayat Act, 1962 — Section 310
High Courts24 Nov 1978Allowed
Rubber Stamp Works Vs Deputy Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1981) ILR (MP) 445 : (1979) JLJ 177 : (1979) MPLJ 483 : (1979) 43 STC 335
High Courts24 Nov 1978Allowed
Bhojumal and Sons Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1979) 44 STC 474
Central Sales Tax Act, 1956 — Section 13, 6, 8
High Courts22 Nov 1978Partly Allowed
Ramesh Kumar Vs Gadarai and Others
Madhya Pradesh High Court · AIR 1979 MP 124 : (1979) 24 MPLJ 193
Motor Vehicles Act, 1939 — Section 110B, 95(1)
High Courts21 Nov 1978
Commissioner Of Sales Vs Amir Brothers
Madhya Pradesh High Court · (1979) 44 STC 200
Central Sales Tax Act, 1956 — Section 7
High Courts20 Nov 1978Dismissed
Shashkiya Kshetriya Mudranalaya Karmachari Sangh Vs Deputy Superintendent Government Regional Press, Gwalior and another
Madhya Pradesh High Court · (1979) JLJ 528
Constitution of India, 1950 — Article 14, 226Factories Act, 1948 — Section 79(1)
High Courts20 Nov 1978Dismissed
Shashkiya Kshetriya Mudranalay's Karmachari Sangh, Gwalior Vs Dy Suprintendent, The Manager, Government Regional Press, Gwalior and another
Madhya Pradesh High Court · (1979) MPLJ 762
Constitution of India, 1950 — Article 14, 226Factories Act, 1948 — Section 79(1)
High Courts20 Nov 1978Dismissed
Madhav Keshav Rao Chamlikar Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1981) JLJ 91
Constitution of India, 1950 — Article 226, 309
High Courts17 Nov 1978Dismissed
Idol of Shri Radhaji and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1979 MP 129 : (1981) ILR (MP) 814 : (1979) JLJ 95 : (1979) 24 MPLJ 80 : (1979) MPLJ 80
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 2, 20, 3, 7, 9
High Courts17 Nov 1978Dismissed
Rajendra Kumar Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1979 MP 108 : (1979) JLJ 263 : (1979) 24 MPLJ 141 : (1979) MPLJ 28
Constitution of India, 1950 — Article 252, 252(1)
High Courts13 Nov 1978Dismissed
Jagatguru Shri Shankaracharya Jyotish Peethadhiswar Shri Swami Swaroopanand Saraswati Vs Ramji Tripathi and Others
Madhya Pradesh High Court · AIR 1979 MP 50 : (1980) ILR (MP) 231 : (1979) 24 MPLJ 305 : (1979) MPLJ 305
Civil Procedure Code, 1908 (CPC) — Section 22, 23, 24