High Courts20 Oct 1978
Commissioner of Income Tax Vs Agrawal Brothers
Madhya Pradesh High Court · (1980) 123 ITR 232
Income Tax Act, 1961 — Section 43(5)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1978
303 judgments · page 4 of 16
High Courts19 Oct 1978
Omprakash Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1979) 119 ITR 251
Income Tax Act, 1961 — Section 256(1), 256(2), 41(1)
High Courts19 Oct 1978
Kalani Udyog Vs Income Tax Officer, M-Ward
Madhya Pradesh High Court · (1979) 117 ITR 431
Income Tax Act, 1961 — Section 72(1), 73(2), 74(1), 74A(3), 75
High Courts19 Oct 1978
P.K. Palwankar Vs Commissioner of Gift Tax
Madhya Pradesh High Court · (1979) 117 ITR 768
High Courts18 Oct 1978Allowed
Bhima and Another Vs Pranaya and Others
Madhya Pradesh High Court · (1979) ACJ 141
High Courts17 Oct 1978Allowed
Malwa Vanaspati and Chemical Co. Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1979) 4 ELT 243 : (1979) JLJ 78
Central Excises and Salt Act, 1944 — Section 2, 4Constitution of India, 1950 — Article 226(3)
High Courts17 Oct 1978
Daryaobai and Others Vs Surajmal
Madhya Pradesh High Court · AIR 1979 MP 114 : (1980) ILR (MP) 920 : (1979) JLJ 273 : (1979) 24 MPLJ 413 : (1979) MPLJ 413
Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 2(4), 7(1)
High Courts17 Oct 1978Dismissed
Mangilal Vs Saligram
Madhya Pradesh High Court · (1979) JLJ 330
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c), 13, 13(1)Transfer of Property Act, 1882 — Section 106
High Courts17 Oct 1978Dismissed
Mangilal Jhignuriya Vs Saligram Laxminarayan
Madhya Pradesh High Court · (1979) MPLJ 279
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c), 13, 13(1)Transfer of Property Act, 1882 — Section 106
High Courts16 Oct 1978
Narayanlal and Others Vs Rukhmanibai and Others
Madhya Pradesh High Court · (1979) ACJ 261 : AIR 1979 MP 74 : (1980) ILR (MP) 807 : (1979) JLJ 461 : (1979) 24 MPLJ 405
Central Motor Vehicles Rules, 1989 — Rule 105
High Courts16 Oct 1978Allowed
Sardar Mal Vs Shri 1008 Shri Chandra Prabhu Janalaya Trustee, Sironj and others
Madhya Pradesh High Court · (1979) JLJ 164
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 13(1), 13(2)Transfer of Property Act, 1882 — Section 111, 111(a)
High Courts13 Oct 1978
B.L. Verma and others Vs State of M.P.
Madhya Pradesh High Court · (1979) ILR (MP) 748 : (1979) JLJ 419
Criminal Procedure Code, 1973 (CrPC) — Section 209, 209(b), 433, 436, 437Penal Code, 1860 (IPC) — Section 147, 148, 149, 293, 294
High Courts13 Oct 1978
The Additional Commissioner of Income Tax, M.P. Vs Kuber Singh Bhagwandas
Madhya Pradesh High Court · AIR 1979 MP 26 : (1980) ILR (MP) 1000 : (1979) 118 ITR 379 : (1979) JLJ 363 : (1979) 24 MPLJ 65 : (1979) MPLJ 65
Income Tax Act, 1961 — Section 37(1)
High Courts13 Oct 1978Allowed
Smt. A.P. Marry Vs K.G. Raghawan
Madhya Pradesh High Court · AIR 1979 MP 40 : (1981) ILR (MP) 682 : (1979) JLJ 390 : (1979) 24 MPLJ 44 : (1979) MPLJ 44
Special Marriage Act, 1954 — Section 27(1)
High Courts09 Oct 1978Allowed
Mushtaq Ahmad Qureshi Vs State of M.P. and another
Madhya Pradesh High Court · (1979) MPLJ 77
Constitution of India, 1950 — Article 226
High Courts09 Oct 1978
M.P. State Co-operative Bank Ltd. Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1979) 8 CTR 361 : (1979) 119 ITR 327 : (1979) 24 MPLJ 458 : (1979) MPLJ 458
Income Tax Act, 1961 — Section 80P, 81
High Courts06 Oct 1978Allowed
Sardarmal Pannalal Vs Shree 1008 Shri Chandra Prabhoo Jinalaya Trusty, Sironj
Madhya Pradesh High Court · (1979) MPLJ 266
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 13(2), 2(b)Transfer of Property Act, 1882 — Section 111, 111(a)
High Courts04 Oct 1978
Dadabhoy's New Chirimiri Ponri Hill Colliery Company Private Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1981) ILR (MP) 530 : (1979) 24 MPLJ 56 : (1979) MPLJ 56 : (1979) 44 STC 100
Central Sales Tax Act, 1956 — Section 9
High Courts03 Oct 1978
Addl. Commissioner of Income Tax Vs Indian Pharmaceuticals
Madhya Pradesh High Court · (1980) 123 ITR 874 : (1979) JLJ 110 : (1978) 23 MPLJ 847
Income Tax Act, 1961 — Section 263, 271, 271(1)
High Courts29 Sept 1978Dismissed
Nandkishore Vs Smt. Munnibai
Madhya Pradesh High Court · AIR 1979 MP 45 : (1981) ILR (MP) 583
Contract Act, 1872 — Section 17Hindu Marriage Act, 1955 — Section 12, 12(1), 12(2)Limitation Act, 1963 — Section 5