High Courts29 Sept 1978Allowed
Sukram Vs Smt. Mishri Bai
Madhya Pradesh High Court · AIR 1979 MP 144 : (1980) ILR (MP) 989 : (1979) 24 MPLJ 63
Hindu Marriage Act, 1955 — Section 5, 9
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1978
303 judgments · page 5 of 16
High Courts29 Sept 1978Dismissed
Budhwa alias Ramcharan and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1979) JLJ 117 : (1979) MPLJ 317
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts26 Sept 1978Dismissed
Raghavendra Singh Hazari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1982) ILR (MP) 186 : (1982) JLJ 19 : (1978) MPLJ 664
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 161, 167Penal Code, 1860 (IPC) — Section 147, 148, 149, 297, 302
High Courts26 Sept 1978Dismissed
Sirajuddin Vs The State of M.P.
Madhya Pradesh High Court · (1981) ILR (MP) 486 : (1979) 43 STC 444
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts26 Sept 1978Dismissed
M.P. Polytechnics Gazetted Officers Association, Bhopal and others Vs State of M.P. and another
Madhya Pradesh High Court · (1979) MPLJ 125
Constitution of India, 1950 — Article 14, 16, 19, 226, 31States Reorganisation Act, 1956 — Section 115
High Courts25 Sept 1978Dismissed
Shyam Sunder Dhanna Singh Vs Regional Transport Authority, Gwalior
Madhya Pradesh High Court · (1980) JLJ 34 : (1979) MPLJ 613
Motor Vehicles Act, 1988 — Section 47, 47(1), 47(3), 48
High Courts25 Sept 1978Dismissed
Laxmi Prasad Tamrakar Vs Municipal Corporation, Raipur
Madhya Pradesh High Court · (1981) ILR (MP) 68 : (1980) JLJ 456
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Municipal Corporation Act, 1956 — Section 291, 293(1), 294, 300, 307
High Courts25 Sept 1978
Yeshwant Rao Vs Sampat
Madhya Pradesh High Court · (1979) ACJ 244 : AIR 1979 MP 21 : (1980) ILR (MP) 708 : (1978) 23 MPLJ 853
Civil Procedure Code, 1908 (CPC) — Section 115Workmens Compensation Act, 1923 — Section 19(2), 2(1), 23, 3(5)
High Courts22 Sept 1978Dismissed
Gurubax Singh Gorowara Vs Smt. Begum Rafiya Khurshid and Others
Madhya Pradesh High Court · AIR 1979 MP 66 : (1981) ILR (MP) 127 : (1979) 24 MPLJ 96 : (1979) MPLJ 96
Contract Act, 1872 — Section 74Madhya Pradesh Land Revenue Code, 1959 — Section 180, 240
High Courts22 Sept 1978Dismissed
Tilokchand Vs Bhagirath and Another
Madhya Pradesh High Court · (1981) ILR (MP) 694 : (1979) JLJ 133 : (1978) MPLJ 843
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts22 Sept 1978Dismissed
Tilokchand Babulal Mahajan Vs Bhagirath Puna and another
Madhya Pradesh High Court · (1979) MPLJ 375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts20 Sept 1978Dismissed
Jagnoo Thanwar Sahu Vs Rameshwar Narayan Singh and others
Madhya Pradesh High Court · (1981) ILR (MP) 231
Contract Act, 1872 — Section 197
High Courts20 Sept 1978Dismissed
Nandkishore Shaligram Vyas Vs Munnibai Vyas
Madhya Pradesh High Court · (1979) MPLJ 105
Contract Act, 1872 — Section 17Hindu Marriage Act, 1955 — Section 12, 12(1), 12(1)(c), 12(1)(d), 12(2)Limitation Act, 1963 — Section 17, 5
High Courts18 Sept 1978Allowed
Smt. Padmavati Devi Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1979 MP 32 : (1981) ILR (MP) 909 : (1979) JLJ 100 : (1979) 24 MPLJ 27
Constitution of India, 1950 — Article 14, 19, 31, 31(2), 31AMadhya Pradesh Van Bhumi Shashwat Patta Prati Saharan Adhiniyam, 1973 — Section 3(2)
High Courts18 Sept 1978Dismissed
Alakhnanda Garg Vs Jwaji University Gwalior and another
Madhya Pradesh High Court · (1979) MPLJ 637
Constitution of India, 1950 — Article 226
High Courts16 Sept 1978Allowed
Bhagwanlal Amarchand Vs Govind Prasad Chhitarlal Soni and another
Madhya Pradesh High Court · (1979) MPLJ 262
Contract Act, 1872 — Section 202Penal Code, 1860 (IPC) — Section 379
High Courts16 Sept 1978Allowed
Bhagwanlal Vs Govind Prasad and another
Madhya Pradesh High Court · (1979) JLJ 241
Contract Act, 1872 — Section 202Penal Code, 1860 (IPC) — Section 379
High Courts15 Sept 1978Allowed
Hope Textiles Ltd. and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1978) JLJ 875 : (1979) MPLJ 36
Payment of Bonus Act, 1965 — Section 36
High Courts14 Sept 1978Dismissed
Laxman Singh Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 1979 MP 13 : (1979) ILR (MP) 861 : (1978) JLJ 715 : (1978) 23 MPLJ 761 : (1978) MPLJ 761
Constitution of India, 1950 — Article 226(3)Madhya Pradesh Panchayat Act, 1962 — Section 357
High Courts14 Sept 1978Dismissed
Rajendra Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1979 MP 1 : (1980) ILR (MP) 115 : (1978) JLJ 733 : (1978) 23 MPLJ 763
Constitution of India, 1950 — Article 14, 20, 326Madhya Pradesh General Clauses Act, 1957 — Section 24Madhya Pradesh Gram Panchayat Nirwachan Tatha Sahyojan Niyam, 1978 — Rule 3, 3(1)