High Courts29 Aug 1978Dismissed
Savitribai Prabhulal Vs Nemeechand and others
Madhya Pradesh High Court · (1979) MPLJ 620
Madhya Bharat Zamindari Abolition Act, 1951 — Section 4(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1978
303 judgments · page 7 of 16
High Courts29 Aug 1978Dismissed
Narayandas Vs Registrar, Public Trusts, Bilaspur and Others
Madhya Pradesh High Court · AIR 1979 MP 99 : (1981) ILR (MP) 755 : (1979) 24 MPLJ 227 : (1979) MPLJ 227
Madhya Pradesh Public Trust Act, 1951 — Section 26, 26(1), 27(2)
High Courts29 Aug 1978
Pyarelal Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1980) CriLJ 183
Criminal Procedure Code, 1973 (CrPC) — Section 151, 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 302, 307, 353
High Courts29 Aug 1978Dismissed
Gorakhanath Ramswaroop Singh Vs Govt. of Madhya Pradesh
Madhya Pradesh High Court · (1979) JLJ 548
High Courts29 Aug 1978Dismissed
Gorakhnath Vs Government of M.P.
Madhya Pradesh High Court · (1979) JLJ 548
High Courts28 Aug 1978Dismissed
Gopal Narayan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1979) MPLJ 284
Civil Procedure Code, 1908 (CPC) — Section 151, 80Madhya Pradesh Excise Act, 1915 — Section 4
High Courts28 Aug 1978Dismissed
Shankarlal Laxminarayan Rathi and another Vs Authority under Minimum Wages Act (Labour Court) Raipur, M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 15
Constitution of India, 1950 — Article 226, 254Madhya Pradesh Shops and Establishments Act, 1958 — Section 2(26), 21, 55Minimum Wages Act, 1948 — Section 13, 14, 27, 30, 30(1)
High Courts28 Aug 1978Dismissed
Gopalnarain Vs State of M.P.
Madhya Pradesh High Court · (1979) JLJ 662
Civil Procedure Code, 1908 (CPC) — Section 151, 80Madhya Pradesh Excise Act, 1915 — Section 4
High Courts27 Aug 1978Allowed
Rajrani and other Vs Yadram Chaurasia and others
Madhya Pradesh High Court · (1979) JLJ 172
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts23 Aug 1978Allowed
Vikram Singh Vs Krishna Singh Judev and Others
Madhya Pradesh High Court · AIR 1979 MP 145 : (1979) JLJ 137 : (1979) 24 MPLJ 181 : (1979) MPLJ 181
Succession Act, 1925 — Section 192, 193, 194
High Courts23 Aug 1978
Sindh Transport Co. Vs Nagar Palika Parishad, Datia
Madhya Pradesh High Court · AIR 1979 MP 142 : (1978) JLJ 761 : (1979) 24 MPLJ 259
Madhya Pradesh Municipalities Act, 1961 — Section 130
High Courts23 Aug 1978Dismissed
Ranchhordas Harishchandra Pachal Vs Rukmanibai Shastri
Madhya Pradesh High Court · (1978) JLJ 765 : (1979) MPLJ 40
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(3), 13, 13(1), 13(1)(2)
High Courts22 Aug 1978Dismissed
Chirongilal Kshiram Vs Shankerlal and others
Madhya Pradesh High Court · (1979) MPLJ 314
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 17
High Courts22 Aug 1978Dismissed
Rameshchandra Vs Smt. Premlata Bai
Madhya Pradesh High Court · AIR 1979 MP 15 : (1981) ILR (MP) 389 : (1979) JLJ 47 : (1979) 24 MPLJ 24
Hindu Marriage Act, 1955 — Section 23, 23(3), 9(3)
High Courts22 Aug 1978Dismissed
Chironjilal Vs Shankerlal and others
Madhya Pradesh High Court · (1979) JLJ 237
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 17
High Courts17 Aug 1978Allowed
Ramesh Kumar Mishra Vs State of M.P. and others
Madhya Pradesh High Court · (1978) JLJ 728
Constitution of India, 1950 — Article 226, 309
High Courts09 Aug 1978Allowed
Bhanu Prakash Agarwal Vs Munnalal and Another
Madhya Pradesh High Court · AIR 1979 MP 157 : (1978) JLJ 803
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7
High Courts08 Aug 1978Dismissed
Radhey Shyam Narsinghdas Renwal Vs Bajrangdas Prahladdas Patankar
Madhya Pradesh High Court · (1979) MPLJ 606
Civil Procedure Code, 1908 (CPC) — Section 47Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 6
High Courts08 Aug 1978Dismissed
Radheyshyam Vs Bajrangdas
Madhya Pradesh High Court · (1979) JLJ 684
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1978
Commissioner of Sales Tax Vs Blue Spot
Madhya Pradesh High Court · (1981) ILR (MP) 889 : (1979) 24 MPLJ 430 : (1979) MPLJ 430 : (1979) 43 STC 376
Madhya Pradesh General Sales Tax Act, 1958 — Entry 26, 44(1)